High Courts07 Oct 2026Disposed Of
Jagdish Chand Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0470
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 264 of 61,482
High Courts07 Oct 2026Disposed Of
Rozi Sadana Vs Union Of India & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0466
High Courts07 Oct 2026Disposed Of
Sonal Chauhan Vs State Of Himachal Pradesh & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0461
Bharatiya Nyaya Sanhita-Sections 319(2), 318(4), 351(2), 61(2), 336(3), 340(2)IPC-Sections 420, 467, 468, 471, 120B
High Courts07 Oct 2026
Asha Devi Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0460
High Courts07 Oct 2026Disposed Of
Kumari Anjana & Anr. Vs State Of H.P. & Anr.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0459
Himachal Pradesh Recruitment and Conditions of Service of Government Employees Act, 2024
High Courts07 Oct 2026Disposed Of
M/s Pritika Auto Industries Ltd. Vs Union Of India & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0457
High Courts07 Oct 2026Disposed Of
Savita Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0456
High Courts07 Oct 2026Disposed Of
Lekh Raj Sharma Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0454
High Courts07 Oct 2026Disposed Of
Manish Thakur Vs Union Of India & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0452
High Courts07 Oct 2026Disposed Of
Twarsu Ram Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0451
High Courts07 Oct 2026Disposed Of
Kumari Anjana & Anr. Vs State Of H.P. & Anr.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0450
Himachal Pradesh Recruitment and Conditions of Service of Government Employees Act, 2024
High Courts07 Oct 2026Disposed Of
Radhe Shyam Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0449
High Courts07 Oct 2026Dismissed
Neetaben W/O. Babuji Sagthaji Thakore Vs State Of Gujarat & Anr.
Gujarat High Court · (2026) 10 GUJ CK 0441
Bharatiya Nagrik Suraksha Sanhita, 2023-Section 413IPC-Sections 376 and 506(2)Gujarat Police Act-Section 135
High Courts07 Oct 2026Disposed Of
Bandna Rana & Ors. Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0626
Himachal Pradesh Recruitment and Conditions of Service of Government Employees Act, 2024
High Courts07 Oct 2026Dismissed
Jyotika Jivanbhai Meukar Vs State Of Gujarat & Anr.
Gujarat High Court · (2026) 10 GUJ CK 0625
BNSS-Section 413, 313IPC-Section 302, 392G.P. Act-Section 135
High Courts07 Oct 2026Disposed Of
Raj Kumar Vs State Of H.P. & Ors.
High Court Of Himachal Pradesh · (2026) 10 SHI CK 0620
High Courts07 Oct 2026Dismissed
State Of Gujarat Vs Vipulsinh S/O Deepsing Agrusinh
Gujarat High Court · (2026) 10 GUJ CK 0619
BNSS-Section 419Cr.P.C.-Section 378, 313IPC-Sections 302, 376(2)(n)(3)
High Courts07 Oct 2026
Maneesh Moudgil & Anr. Vs The State N.C.T. Of Delhi & Anr.
Delhi High Court · 2025 INSC 1287
Code of Criminal Procedure, 1973-Section 482, 156(3), 156(1), 155(2), Chapter XIVIndian Penal Code, 1860-Section 420, 406, 467, 471, 120-BThe Registration Act, 1908
High Courts07 Oct 2026Disposed Of
Aniket Vs State Nct Of Delhi
Delhi High Court · (2026) 10 DEL CK 4798
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Bhartiya Nyaya Sanhita, 2023-Sections 109(1), 3(5)Arms Act, 1959-Sections 25, 27
High Courts07 Oct 2026Allowed
Shri Ajay @ Azad & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 10 DEL CK 4797
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 359(2)Code of Criminal Procedure, 1973-Section 482, 320, 320(2)Indian Penal Code, 1860-Sections 498A, 406, 34