Maharashtra State Co-operative Societies (Election to Committee) Rules, 2014-Rule 10(4), 11(4), 11(5), Section 10(4)Maharashtra Co-operative Societies Act-Section 91, 146

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High Courts12 Oct 2026Allowed

Aggarwal Pipes Vs The Union Of India & Ors.

Bombay High Court · (2026) 10 BOM CK 0908

Constitution of India-Article 226

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High Courts12 Oct 2026Allowed

Shaikh Zubair Shaikh Ghaffar & Anr. Vs The Sub-Divisional Officer (SDO) & Ors.

Bombay High Court · (2026) 10 BOM CK 0907

Mamlatdar's Courts Act, 1906-Section 5, 5(2), 5(3), 5(4)Indian Easements Act, 1882

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High Courts12 Oct 2026Dismissed

Chhaya Sonwane Vs Subhash Sonwane & Ors.

Bombay High Court · (2026) 10 BOM CK 0905

Indian Penal Code (IPC)-Sections 498-A, 342, 504, 506 read with 34

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High Courts12 Oct 2026Dismissed

Swapnil Dingambar Nikam Vs The State Of Maharashtra & Ors.

Bombay High Court · (2026) 10 BOM CK 0904

Constitution of India-Article 226, 14

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High Courts12 Oct 2026Disposed Of

Bhagyoday Agro Industries Vs Commissioner (Appeals) CGST & Central Excise & Ors.

Bombay High Court · (2026) 10 BOM CK 0903

CGST Act 2017-Section 67

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High Courts12 Oct 2026Allowed

Ravindra Darshan Puri Vs Matin Gafoor Momin

Bombay High Court · (2026) 10 BOM CK 0901

Limitation Act-Section 5Code of Civil Procedure-Order XLI Rule 3A, Rule 11, 13

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High Courts12 Oct 2026Allowed

Sirish Inamdar & Anr. Vs The State Of Maharashtra & Ors.

Bombay High Court · (2026) 10 BOM CK 0900

Constitution of India-Article 14

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High Courts12 Oct 2026Allowed

M/s. Biotic Waste Ltd. Vs Union Of India & Ors.

Bombay High Court · (2026) 10 BOM CK 0899

Constitution of India-Article 226, 19 (1) (g), 14Bio-Medical Waste Management Rules, 2016National Green Tribunal Act-Section 16

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High Courts12 Oct 2026Allowed

Dineshsing Vijaysingh Rajput Vs The State Of Maharashtra & Ors.

Bombay High Court · (2026) 10 BOM CK 0898

Constitution of India-Article 226Maharashtra Civil Services Rules

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High Courts12 Oct 2026Allowed

Uttam Mariba Sonkamble Vs The State Of Maharashtra & Ors.

Bombay High Court · (2026) 10 BOM CK 0897

Constitution of India-Article 226Maharashtra Public Trusts Act, 1950Maharashtra Self-financed Schools (Establishment and Regulation) Act, 2012-Section 9, 3, 4, paragraph 12 of Schedule A

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High Courts12 Oct 2026Allowed

Shaikh Zubair Shaikh Ghaffar & Anr. Vs The Sub-Divisional Officer (SDO) & Ors.

Bombay High Court · (2026) 10 BOM CK 0895

Mamlatdar's Courts Act, 1906-Section 5(2), 5(3), 5(4), 5Indian Easements Act, 1882

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High Courts12 Oct 2026Dismissed

Swapnil Dingambar Nikam Vs The State Of Maharashtra & Ors.

Bombay High Court · (2026) 10 BOM CK 0894

Constitution of India-Article 226, 14

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