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12,28,363 judgments in All Courts · page 194 of 61,419

High Courts12 Oct 2026Allowed

Ms. Sukla Sikder Vs Mrs. Rani (Dead) & Ors.

Delhi High Court · (2026) 10 DEL CK 0933

Code of Civil Procedure, 1908-Section 100, Order XII Rule 6, XLI Rule 27, XLI Rule 31Delhi Rent Control ActTransfer of Property Act, 1882-Section 54, 8, 109
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High Courts12 Oct 2026Dismissed

Kulsum Begum Vs Syed Yayah Nizami

Delhi High Court · (2026) 10 DEL CK 0931

Code of Civil Procedure, 1908-Section 100, 11, Order VII Rule 11, VII Rule 11(d), II Rule 2, XXIII Rule 1, XXIII Rule 1(3), XXIII Rule 1(4), XXI Rule 97Evacuee Property Act-Section 7Delhi Rent Control Act-Section 14(1)(e), 25B, 25
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High Courts12 Oct 2026Disposed Of

Sk. Taiyab Ali & Anr. Vs CESC Limited & Anr.

Calcutta High Court · (2026) 10 CAL CK 0919

Electricity Act, 2003-Section 126West Bengal Electricity Regulatory Commission (Standards of Performance of Licensees Relating to Consumer Services) Regulations, 2010-Regulation 13.9West Bengal Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2013-Regulation 3.4.2, 4.6, 4.6.1, 4.6.4, 6.2.4
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High Courts12 Oct 2026Disposed Of

ABC Vs State Of Maharashtra & Anr.

Bombay High Court · (2026) 10 BOM CK 0917

Medical Termination of Pregnancy Act, 1971-Section 3, 3(1), 3(2), 3(2)(b), 3(2A), 3(2B), 3(2C), 3(3), 3(4)Medical Termination of Pregnancy Rules, 2003-Rule 3A, 3-BMaharashtra Termination of Pregnancy Rules, 2003
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