High Courts22 Apr 2026Allowed
Tulsinand Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 04 CHH CK 0673
Bhartiya Nagarik Suraksha Sanhita, 2023- Section 482Bhartiya Nyay Sanhita, 2023- Section 3(5), 111, 316(5), 318(4), 318(3)
JUDGMENT DATABASE
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12,33,556 judgments in All Courts · page 1,612 of 61,678
Tribunals and Commissions22 Apr 2026Disposed Of
Asha Chaudhary Malhotra, IAS, Group A Vs Union Of India & Ors
Central Administrative Tribunal · (2026) 04 CAT CK 0641
High Courts22 Apr 2026Dismissed
Nabanita Mandal @ Nabeneeta Mandal Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0618
Constitution Of India, 1950-Article 226West Bengal Gram Panchayat Act, 1973-Section 4(2A)(i), 12, 12(2), 12(3), 12(4), 12(10), 213A
Supreme Court22 Apr 2026Allowed
Union Of India Vs SIR Sobha Singh And Sons Pvt. Ltd
Supreme Court Of India · (2026) 04 SC CK 0524
Constitution of India, 1950- Article 227, 294, 295, 296Code of Civil Procedure, 1908- Section 80Government Grants Act, 1895- Section 2, 3
Supreme Court22 Apr 2026Dismissed
Unchgaon Village Panchayat Vs Kolhapur Municipal Corporation And Another
Supreme Court Of India · (2026) 04 SC CK 0523
Constitution of India, 1950- Article 243Q(1), 243Q(2)Code of Civil Procedure, 1908- Section 9A, Order 39 Rule 1, Order 39 Rule 2Maharashtra Municipal Corporations Act, 1949- Section 3
Supreme Court22 Apr 2026Dismissed
The Secretary, Government Of Tamil Nadu, And Others Etc Vs S. Raja And Others Etc
Supreme Court Of India · (2026) 04 SC CK 0522
Supreme Court22 Apr 2026Dismissed
Adalat Yadav Etc Vs State Of Bihar
Supreme Court Of India · (2026) 04 SC CK 0521
Code of Criminal Procedure, 1973- Section 313Indian Penal Code, 1860- Section 120B, 149, 302, 307Arms Act, 1959- Section 27
Supreme Court22 Apr 2026Allowed
Rajendra Singh Bora Vs Union Of India & Ors
Supreme Court Of India · (2026) 04 SC CK 0520
Supreme Court22 Apr 2026Dismissed
Chaitanya Bahuuddeshiya Shikshan Prasarak Mandal & Ors Vs Auxilo Finserve Pvt. Ltd. & Ors
Supreme Court Of India · (2026) 04 SC CK 0519
Constitution of India, 1950- Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002- Section 13, 13(2)
High Courts21 Apr 2026Allowed
Sudhir Kumar Kale Vs Chhattisgarh State Information Commission & Ors.
Chhattisgarh High Court · (2026) 04 CHH CK 3972
Right to Information Act, 2005-Sections 8(1)(d) and 8(1)(j), 18 read with Section 20, 19, 20(1)
Tribunals and Commissions21 Apr 2026Partly Allowed
McKinsey Global Capabilities & Service P. Ltd. Vs Additional/Joint/Deputy/Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3843
Income Tax Act, 1961-Section 143(3), 144C(13), 143(3A), 143(3B), 92B, 80G, 143(1), 115JB, 154
Tribunals and Commissions21 Apr 2026Allowed
Bharat Gaurav Award Foundation Vs Commissioner Of Income Tax (Exemption)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3485
Income-tax Act, 1961-Section 80G, clause (iii) of first proviso to sub-section (5) of Section 80G, 12A(1)(ac)(iv)
Tribunals and Commissions21 Apr 2026Allowed
Mukul Jain Vs Assessment Unit
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3545
Income-tax Act, 1961-Section 147, 144, 144B
Tribunals and Commissions21 Apr 2026Allowed
Abhyudaya Housing & Constructions Private Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3540
Income-tax Act, 1961-Section 143(3) r.w.s. 254
Tribunals and Commissions21 Apr 2026
Assistant Commissioner Of Income Tax Vs Jpc Infra Private Limited
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3629
Income Tax Act, 1961-Section 250, 147, 143(3), 148, 139(1), 68, 131, 133(6), 10 (clause (23FB))Companies Act
Tribunals and Commissions21 Apr 2026
Sangita Garg Vs Income Tax Officer, Ward 5(3)(3), Noida
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3627
Income Tax Act, 1961-Section 250, 143(3), 147, 68
Tribunals and Commissions21 Apr 2026Allowed
Aditya Bhardwaj Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3655
Income Tax Act, 1961-Section 250, 249(3)Limitation Act, 1963-Section 5, 51
Tribunals and Commissions21 Apr 2026Dismissed
Income Tax Officer, New Delhi Vs Delhi State Taxi Operators Co-operative Thrift and Credit Society Ltd.
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3654
Income-tax Act, 1961-Section 271D, 269SS, 269T, 271E, 273BCooperative Society Act
Tribunals and Commissions21 Apr 2026
Shriram Scientific & Industrial Research Foundation Vs CIT (Exemptions)
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3651
Income Tax Act, 1961-Section 80G
Tribunals and Commissions21 Apr 2026Allowed
Aditya Bhardwaj Vs ITO
Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3649
Income Tax Act, 1961-Section 250, 249(3)Limitation Act of 1963-Section 5, 51