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Tribunals and Commissions20 Apr 2026Allowed

Sh. Amjad Farooque Vs Asst./ Dy Commissioner of Income Tax, Central Circle 25, New Delhi

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3673

Income Tax Act, 1961-Section 250, 69C, 139(1), 132, 153C, 142(1), 132(4), 250(2)(a)

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Tribunals and Commissions20 Apr 2026Allowed

M/s. Maral Overseas Limited Vs Dy Commissioner Of Income Tax, Central Circle-31, New Delhi

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3672

Income Tax Act, 1961-Section 250, 250(2)(a), 250(6), 115JB, 143(3), 132, 153A, 271(1)(c)

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Tribunals and Commissions20 Apr 2026Allowed

Sanjeev Jain Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3670

Income Tax Act, 1961-Section 250, 250(6), 68, 139(1), 147, 148A(d), 143(2), 69A

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Tribunals and Commissions20 Apr 2026Allowed

Sanjay Tondon Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3669

Income Tax Act, 1961-Section 250, 143(3), 144B

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Tribunals and Commissions20 Apr 2026Dismissed

NCR Warehousing Pvt. Ltd. Vs CIT(Appeals)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3668

Income-tax Act, 1961-Section 143(3) r.w.s 144B

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Tribunals and Commissions20 Apr 2026Allowed

Ajay Dev Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3667

Income Tax Act, 1961-Section 250, 144 read with Section 144B

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Tribunals and Commissions20 Apr 2026

Abhyudaya Housing & Constructions (P.) Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3665

Income Tax Act, 1961-Section 250, 254, 143(3), 147

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Tribunals and Commissions20 Apr 2026

Sanjay Raghuvanshi Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3663

Income Tax Act, 1961-Section 250, 143(3)

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Tribunals and Commissions20 Apr 2026Allowed

Major Suresh Yadav Vs ITO, Ward-29(1)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3662

Income Tax Act, 1961-Section 147, 144, 148, 254, 143(1), 142(1)

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Tribunals and Commissions20 Apr 2026Allowed

Arnon Builders & Developers Pvt.Ltd. Vs DCIT

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3708

Income Tax Act, 1961-Section 250, 201(1), 201(1A)

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Tribunals and Commissions20 Apr 2026Dismissed

DCIT (Exemption) Vs Devki Devi Foundation

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3706

Income-tax Act, 1961-Section 143(3), 11, 12, 2(15), 12A, 12AASocieties Registration Act XXI of 1860

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Tribunals and Commissions20 Apr 2026Allowed

Meditation Properties Private Limited Vs Assistant Commissioner Of Income Tax, Appeals-6

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3704

Income-tax Act, 1961-Section 143(3), 271(1)(c)

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Tribunals and Commissions20 Apr 2026Allowed

UTStarcom Inc. Vs ADIT, Circle 3(2), Intl.

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3703

Income Tax Act, 1961-Section 250, 143(3), 144C(3), 260A

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Tribunals and Commissions20 Apr 2026Allowed

Pramod Kumar Vs ITO

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3715

Income Tax Act, 1961-Section 250, 147, 144, 144B, 69A, 115BBE, 69C, 249(4), 249(4)(b), 240

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Tribunals and Commissions20 Apr 2026Dismissed

Pawan Kumar Gupta Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3253

Income-tax Act, 1961-Section 147, 144, 144B, 148, 151

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Tribunals and Commissions20 Apr 2026Allowed

Shri Suraj Pal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3210

Income-tax Act, 1961-Section 143(3), 147

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Tribunals and Commissions20 Apr 2026Allowed

PEC Limited Vs Asst./Dy. Commissioner Of Income Tax, Circle-19(1), New Delhi

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3207

Income Tax Act, 1961-Section 143(3), 144C

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Tribunals and Commissions20 Apr 2026

ASAP Safety Vs Commissioner Of Income Tax(Exemption)

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3206

Income Tax Act, 1961-Section 12AB(1)(b)(ii), 12AB, 12A(1)(ac)(vi), 12AB(1)(b)(ii)(B)

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Tribunals and Commissions20 Apr 2026Allowed

Shri Suraj Pal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3183

Income-tax Act, 1961-Section 143(3), 147

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Tribunals and Commissions20 Apr 2026

Shri Suraj Pal Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 04 ITAT CK 3172

Income-tax Act, 1961-Section 143(3), 147

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