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High Courts27 Apr 2026Dismissed

Const. Satish Kumar Vs State Of Delhi

Delhi High Court · (2026) 04 DEL CK 0840

Code of Criminal Procedure, 1973- Section 207, 313(1)(b), 374Prevention of Corruption Act, 1988- Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2), 19(1)(c), 20Delhi Police Act, 1978- Section 12, 21
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High Courts27 Apr 2026Disposed Of

Sudipta Bose Vs Union Of India & Ors

Calcutta High Court · (2026) 04 CAL CK 0621

Constitution Of India, 1950-Article 226Customs Broker Licensing Regulations, 2018- Regulation 10(e), 10(n)Customs House Agents Licensing Regulations, 2004- Regulation 13(e)
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High Courts25 Apr 2026

Devinder Kumar & Ors. Vs State Of Himachal Pradesh & Anr.

High Court Of Himachal Pradesh · 2025 INSC 928

Himachal Pradesh Recruitment and Conditions of Service of Government Employees Act, 2024-Section 6, 8Constitution of India-Article 12, 13, 14, 16, 32, 142, 162, 226, 265, 309, 311, 315, 320, 335National Rural Employment Guarantee Act, 2005
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High Courts25 Apr 2026

Anil Vs Anita Gupta & Ors.

Delhi High Court · (2026) 04 DEL CK 2404

Code of Civil Procedure, 1908-Order I Rule 10, Section 146, 151, XXII Rule 13, XXII Rule 10, XXI Rule 58, Rule 97-101, IX Rule 13, XII Rule 10, 100
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