High Courts27 Apr 2026Allowed
Karu Yadav Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1113
Constitution Of India, 1950- Article 226, 300(A)Bihar Tenancy Act, 1885- Section 5(2), 6, 7
JUDGMENT DATABASE
Search 12,33,556 Indian judgments.
12,33,556 judgments in All Courts · page 1,579 of 61,678
High Courts27 Apr 2026Disposed Of
Chandrakala Devi Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1111
Bihar Government Servant Grievance Redressal Rules, 2019- Rule 2(C), 3
High Courts27 Apr 2026Disposed Of
Rohit Kumar Vs State of Bihar
Patna High Court · (2026) 04 PAT CK 1110
High Courts27 Apr 2026Partly Allowed/Disposed Of
National Insurance Company Ltd Vs Legal Heirs Of Decd. Hitesh Pokiya & Ors
Gujarat High Court · (2026) 04 GUJ CK 0963
Code Of Civil Procedure, 1908-Order 43 Rule 33Motor Vehicles Act, 1988-Section 2(16), 2(21), 3, 10, 10(2), 149(2), 166, 173
High Courts27 Apr 2026Partly Allowed
Bhavinbhai Mahendrabhai Vyas Vs State Of Gujarat & Ors
Gujarat High Court · (2026) 04 GUJ CK 0962
Constitution Of India, 1950-Article 14, 16, 226
High Courts27 Apr 2026Disposed Of
Nanalal Karshan Limbani Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 04 GUJ CK 0961
Code Of Criminal Procedure, 1973-Section 397, 401Negotiable Instruments Act, 1881-Section 138Probation Of Offenders Act, 1958-Section 4
High Courts27 Apr 2026Disposed Of
Bhatiya Hargovanbhai Jivabhai Vs State Of Gujarat & Anr
Gujarat High Court · (2026) 04 GUJ CK 0960
Code Of Criminal Procedure, 1973-Section 397, 401, 401(3)Negotiable Instruments Act, 1881-Section 138Probation Of Offenders Act, 1958-Section 4
High Courts27 Apr 2026Dismissed
Dipak Nayak Vs State Of Assam
Gauhati High Court · (2026) 04 GAU CK 0913
Protection of Children from Sexual Offences Act, 2012- Section 4, 6, 29, 42Code of Criminal Procedure, 1973- Section 161, 164, 313Indian Penal Code, 1860- Section 376(AB)
High Courts27 Apr 2026Dismissed
Sanjay Chauhan & Anr. Vs State Of Nct Of Delhi & Anr.
Delhi High Court · (2026) 04 DEL CK 0858
Indian Penal Code, 1860- Section 376Protection Of Children From Sexual Offences Act, 2012- Section 4
High Courts27 Apr 2026Dismissed
Hitesh Kumar Vs State Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0857
Code of Criminal Procedure, 1973- Section 156(3)
High Courts27 Apr 2026Allowed
Sahil Khatri Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0856
Bharatiya Nayaya Sanhita, 2023- Section 3(5), 109(1)Arms Act, 1959- Section 25
High Courts27 Apr 2026Allowed
Umar Vs State Of Nct Of Delhi
Delhi High Court · (2026) 04 DEL CK 0855
Indian Penal Code, 1860- Section 34, 120B, 201, 302Arms Act, 1959- Section 25, 27
High Courts27 Apr 2026Dismissed
M/s NK Toll Road Ltd Vs National Highways Authority Of India
Delhi High Court · (2026) 04 DEL CK 0854
Arbitration and Conciliation Act, 1996- Section 17, 34, 37, 37(2)(b)
High Courts27 Apr 2026Disposed Of
Somdev Kishore Devvarman & Anr. Vs Union Of India & Anr.
Delhi High Court · (2026) 04 DEL CK 0853
National Sports Governance Act, 2025- Section 1, 2, 3, 4(1), 4(1)(b), 4(2), 4(3), 4(4), 5(1), 5(2), 8(5), 11(1), 14, 15, 15(b), 17(1), 17(2), 17(3), 17(4), 17(5), 17(6), 17(7), 17(10), 30, 31, 33, 34, 35, 36, 37, 38National Sports Board (Search-cum-Selection Committee) Rules, 2026- Rule 3, 4, 7, 8, 9, 15, 18
High Courts27 Apr 2026Allowed
Smt. Rajkumari & Ors. Vs Union Of India
Delhi High Court · (2026) 04 DEL CK 0852
Railway Claims Tribunal Act, 1987- Section 23Railways Act, 1989- Section 124A
High Courts27 Apr 2026Dismissed
Union Bank Of India Vs Chedda Lal Sharma
Delhi High Court · (2026) 04 DEL CK 0851
Constitution of India, 1950- Article 226, 227Industrial Disputes Act, 1947- Section 2A, 2(s), 17B, 25B, 25F
High Courts27 Apr 2026Disposed Of
Anil Dhupar Vs Chintan N Parikh & Ors.
Delhi High Court · (2026) 04 DEL CK 0850
National Sports Governance Act, 2025- Section 1, 2, 3, 4(1), 4(1)(b), 4(2), 4(3), 4(4), 5(1), 5(2), 8(5), 11(1), 14, 15, 15(b), 17(1), 17(2), 17(3), 17(4), 17(5), 17(6), 17(7), 17(10), 30, 31, 33, 34, 35, 36, 37, 38National Sports Board (Search-cum-Selection Committee) Rules, 2026- Rule 3, 4, 7, 8, 9, 15, 18
High Courts27 Apr 2026Dismissed
M/s Imperia Structures Ltd. Vs Moneesh Puri & Anr
Delhi High Court · (2026) 04 DEL CK 0849
Constitution of India, 1950- Article 227Consumer Protection Act, 2019- Section 71, 72, 72(1), 73, 73(1)(b)
High Courts27 Apr 2026Disposed Of
Alka Rani Vs Naresh Kumar
Delhi High Court · (2026) 04 DEL CK 0848
Constitution of India, 1950- Article 227Code of Civil Procedure, 1908- Section 151
High Courts27 Apr 2026Dismissed
Lt Col Beant Singh (Retd) Vs Union Of India & Ors
Delhi High Court · (2026) 04 DEL CK 0841
Constitution of India, 1950- Article 226, 227Army Act, 1950- Section 163(2), 164(2), 179