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Tribunals and Commissions05 May 2026

Brijendra Kumar Mishra Vs NAC Advertising India Private Limited

National Company Law Tribunal · (2026) 05 NCLT CK 2765

Insolvency and Bankruptcy Code, 2016-Section 54(1), 10, 33(2), 54, 54(2), 54(3)Insolvency and Bankruptcy Board of India (Liquidation Process) Regulations, 2016-Regulation 14, 45ANational Company Law Tribunal, Rules, 2016-Rule 11
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Tribunals and Commissions05 May 2026

Regency Ispat Private Limited Vs Vijay Citispace Private Limited

National Company Law Tribunal · (2026) 05 NCLT CK 2751

Insolvency and Bankruptcy Code, 2016-Section 9, 12, 14, 25(2)(h), 29A, 30(1), 30(2), 30(2)(a), 30(2)(b), 30(2)(c), 30(2)(d), 30(2)(e), 30(2)(f), 30(4), 30(6), 31, 31(1), 32A, 43, 45, 47, 49, 50, 66, 240AIBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 6, 31(ba), 31A, 35, 36B(4A), 38(1), 38(1)(a), 38(1A), 38(1B), 38(2), 38(2)(a), 38(2)(b), 38(2)(c), 38(3), 39(2), 39(4)Real Estate (Regulation and Development) Act, 2016
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High Courts05 May 2026Partly Allowed

State (GNCTD) Vs Manoj Kumar

Delhi High Court · 2024 INSC 953

Indian Penal Code, 1860-Sections 498A, 304B, 34Indian Evidence Act, 1872-Section 113BCode of Criminal Procedure-Section 161, 91
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High Courts05 May 2026

Poonam Singh Rawat Vs Bharat Singh Rawat

Delhi High Court · (2026) 05 DEL CK 2267

Code of Criminal Procedure, 1973-Section 125, 125(4)Hindu Marriage Act, 1955-Section 9, 13(1)(i-a), 13(1)(i-b), 15Code of Civil Procedure-Order 1 Rule 10(2)
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High Courts05 May 2026

Vishwas Patil Vs State Of GNCTD

Delhi High Court · (2026) 05 DEL CK 2268

Indian Penal Code, 1860-Sections 376, 354, 506Bharatiya Nyaya Sanhita, 2023-Section 75Protection of Children from Sexual Offences Act, 2012-Sections 6, 12
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High Courts05 May 2026

Leena Paulose Vs State NCT Of Delhi

Delhi High Court · (2026) 05 DEL CK 2270

Code of Criminal Procedure, 1973-Section 439, 161, 164, 207, 436A, 173, 107, 110Indian Penal Code, 1860-Sections 170, 384, 385, 388, 419, 420, 506, 120B, 201, 406, 409, 34Information Technology Act, 2000-Section 66D
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