High Courts11 May 2026Disposed Of
M/s Sapphire Media Limited Vs NBCC Services Limited
Delhi High Court · (2026) 05 DEL CK 0139
JUDGMENT DATABASE
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12,33,556 judgments in All Courts · page 1,497 of 61,678
High Courts11 May 2026Disposed Of
Rakesh Bansal And Ors Vs Union Of India And Ors
Delhi High Court · (2026) 05 DEL CK 0138
Constitution of India, 1950- Article 21, 32, 136, 142, 226Delhi Urban Shelter Improvement Board Act, 2010- Section 2(f)Bombay Municipal Corporation Act, 1888- Section 312(1), 313(1)(a), 314
High Courts11 May 2026Disposed Of
Khushnuma Khan & Ors Vs Union Of India Through Its Secretary Ministry Of Housing And Urban Affairs & Ors.
Delhi High Court · (2026) 05 DEL CK 0137
Constitution of India, 1950- Article 21, 32, 136, 142, 226Delhi Urban Shelter Improvement Board Act, 2010- Section 2(f)Bombay Municipal Corporation Act, 1888- Section 312(1), 313(1)(a), 314
High Courts11 May 2026Dismissed
Rajeshwar Dayal Aggarwal Vs M/s Enicar Machine (India)
Delhi High Court · (2026) 05 DEL CK 0136
Constitution of India, 1950- Article 226Industrial Disputes Act, 1947- Section 2(a), 2(s), 17(2)
High Courts11 May 2026Dismissed
Sterlite Technologies Ltd Vs Bharat Sanchar Nigam Limited
Delhi High Court · (2026) 05 DEL CK 0135
Arbitration and Conciliation Act, 1996- Section 21, 28(3), 34, 34(2), 34(2A), 34(3)
Tribunals and Commissions08 May 2026Disposed Of
Adim Jaati Krishi Saakh Samiti & Anr. Vs Durgadas & Anr.
National Consumer Disputes Redressal Commission · (2026) 05 NCDRC CK 3868
Tribunals and Commissions08 May 2026Disposed Of
Adim Jaati Krishi Saakh Samiti & Anr. Vs Durgadas & Anr.
National Consumer Disputes Redressal Commission · (2026) 05 NCDRC CK 3864
Tribunals and Commissions08 May 2026Dismissed
Rupesh Kumar Jha Vs Oswaal Books And Learning Private Limited & Ors.
National Consumer Disputes Redressal Commission · (2026) 05 NCDRC CK 3862
Consumer Protection Act, 2019-Section 10(1), 18, 19, 19(1), 19(2), 20, 21, 24
Tribunals and Commissions08 May 2026
Sh. Anu Manglani & Ors. Vs NBCC & Ors.
Real Estate Regulatory Authority National Capital Territory Of Delhi · (2026) 05 RERA CK 3843
Tribunals and Commissions08 May 2026Allowed
Sangeeta Sharma Vs ITO
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3649
Income-tax Rules, 1962-Rule 46A
Tribunals and Commissions08 May 2026Allowed
Katyaini Images India Private Limited Vs ITO, Ward 14(1)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3648
Income Tax Act, 1961-Section 147, 144, 68
Tribunals and Commissions08 May 2026
V C Trading Vs Faceless Assessment Unit
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3694
Income-tax Act, 1961-Section 144, 144B, 147, 148, 69C, 115BBE, 234B, 250
Tribunals and Commissions08 May 2026Allowed
Dusshyant Arya Vs Del-C-(76)-1 Income Tax Department, Delhi, New Delhi-110092
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3693
Income Tax Act, 1961-Section 143(3), 144B, 132(4), 143(2), 250Indian Evidence Act, 1872-Section 65B(4)
Tribunals and Commissions08 May 2026
Usha Singh Vs Commissioner Of Income Tax (Appeals)
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3738
Income-tax Act-Section 147, 144, 144B
Tribunals and Commissions08 May 2026Allowed
Zeal Buildwell Private Limited Vs DCIT, Central Circle-1, Gurgaon
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3737
Tribunals and Commissions08 May 2026Allowed
Monika Garg Vs DCIT/ACIT
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3736
Income Tax Act, 1961-Section 120, 132, 142(1), 143(2), 143(3), 147, 148, 153A, 153A(1)
Tribunals and Commissions08 May 2026Allowed
Bhanu Pratap Singh Vs ITO Ward-1(5) Ghaziabad
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3734
Income-tax Act, 1961-Section 147, 144, 69, 148, 250
Tribunals and Commissions08 May 2026Allowed
Parvesh Kumar Vs The Assessing Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3733
Income-tax Act, 1961-Section 69, 147, 144B, 148, 250
Tribunals and Commissions08 May 2026Dismissed
M/s Indo Count Industries Limited Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3731
Tribunals and Commissions08 May 2026Allowed
Rajeev Attar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 05 ITAT CK 3730
Income-tax Act, 1961-Section 250, 143(3), 143(2), 68, 115BBEIncome-tax Rules, 1962-Rule 46A