High Courts12 May 2026Disposed Of
Rashmi Gupta Vs Ms. Kanika & Ors.
Delhi High Court · (2026) 05 DEL CK 1728
JUDGMENT DATABASE
Search 12,33,556 Indian judgments.
12,33,556 judgments in All Courts · page 1,485 of 61,678
High Courts12 May 2026Disposed Of
Yokesvaran K Vs Union Of India
Delhi High Court · (2026) 05 DEL CK 1729
High Courts12 May 2026Disposed Of
Abhishek Mahajan Vs Shilpa Mahajan
Delhi High Court · (2026) 05 DEL CK 1730
High Courts12 May 2026Disposed Of
Ishika Verma Vs Anuj Kumar Pandey
Delhi High Court · (2026) 05 DEL CK 1731
Tribunals and Commissions12 May 2026Disposed Of
Umesh Garg, Liquidator Indo International Tobacco Ltd. Vs Commissioner, Central GST & Central Excise, Division-1
National Company Law Appellate Tribunal · (2026) 05 NCLAT CK 1673
CGST Act-Section 130(6)- (7)Insolvency & Bankruptcy Code, 2016-Section 60 (5)
Tribunals and Commissions12 May 2026Allowed
Siemens Financial Services Pvt. Ltd. Vs Segastar Impact Pvt. Ltd.
National Company Law Appellate Tribunal · (2026) 05 NCLAT CK 1636
Insolvency and Bankruptcy Code, 2016-Section 7
Tribunals and Commissions12 May 2026Disposed Of
Amisha In Sky Creation Pvt. Ltd. Vs 1. Sandeep D Maheshwari 2. Univastu India Ltd.
National Company Law Appellate Tribunal · (2026) 05 NCLAT CK 1634
Insolvency and Bankruptcy Code, 2016-Section 61, 5(8), 5(7), 3(30), 3(31), 5(24), Part IIIndian Contact Act, 1872-Section 140Real Estate (Regulation and Development) Act, 2016-Section 2
Tribunals and Commissions12 May 2026Dismissed
Amit Bhatnagar Vs UCO Bank
National Company Law Appellate Tribunal · (2026) 05 NCLAT CK 1616
Insolvency and Bankruptcy Code, 2016-Section 61, 133, 10, 7, 31, 95, 99, 99(2), 95(4), 95(1)Indian Contract Act, 1872-Section 133, 128Limitation Act, 1963-Section 18
Tribunals and Commissions12 May 2026Dismissed
Yogesh Kumar Thakkar Vs Indian Overseas Bank & Ors
National Company Law Appellate Tribunal · (2026) 05 NCLAT CK 1628
Limitation Act-Section 18
Tribunals and Commissions12 May 2026Dismissed
Nirtex Exports & Investment Pvt Ltd & Ors Vs National Spot Exchange Limited
National Company Law Appellate Tribunal · (2026) 05 NCLAT CK 1606
MPID ActCompanies Act-Section 230(1), 230(6)CPC
Supreme Court12 May 2026Partly Allowed
K Ranganayakulu Vs State Of Telangana & Ors
Supreme Court Of India · (2026) 05 SC CK 1517
Negotiable Instruments Act, 1881- Section 138
High Courts12 May 2026Disposed Of
Amrita Bedi Vs State Of Rajasthan
Rajasthan High Court · (2026) 05 RAJ CK 1500
High Courts12 May 2026Dismissed
Rekhraj Vs State Of Rajasthan
Rajasthan High Court · (2026) 05 RAJ CK 1489
Prevention of Corruption (Amendment) Act, 2018- Section 7, 19Indian Penal Code, 1860- Section 120(B)
High Courts12 May 2026Disposed Of
Rakesh Sharma Vs Manju Devi
Rajasthan High Court · (2026) 05 RAJ CK 1488
Domestic Violence Act, 2005- Section 12, 29Bharatiya Nagarik Suraksha Sanhita, 2023- Section 438, 442
High Courts12 May 2026Dismissed
Perwez Alam Ansari Vs State of Bihar
Patna High Court · (2026) 05 PAT CK 1483
High Courts12 May 2026Dismissed
Kanta Devi Vs Union of India
Jammu And Kashmir High Court · (2026) 05 J&K CK 1475
Arbitration and Conciliation Act, 1996- Section 9, 11(6)
High Courts12 May 2026Dismissed
Syed Irfan Ahmed Vs NIA Jammu
Jammu And Kashmir High Court · (2026) 05 J&K CK 1474
Constitution of India, 1950- Article 21National Investigation Agency Act, 2008- Section 21Indian Penal Code, 1860- Section 120(B), 121, 121(A), 122
High Courts12 May 2026Dismissed
Union Of India And 5 Ors Vs Sri Gojen Taye And Anr
Gauhati High Court · (2026) 05 GAU CK 1471
High Courts12 May 2026Disposed Of
Jinamoni Khataniar Dutta And Anr Vs State Of Assam And 3 Ors
Gauhati High Court · (2026) 05 GAU CK 1470
Assam Municipal Employees Act, 2025- Section 3, 3(1), 4, 5
High Courts12 May 2026Dismissed
Central Madhya Pradesh Gramin Bank Vs Babita Mor
Madhya Pradesh High Court · (2026) 05 MP CK 1430
Madhya Pradesh Gramin Bank (Officers And Employees) Service Regulations, 2010- Regulation 72Payment Of Gratuity Act, 1972-Section 4, 4(6), 4(6)(a), 4(6)(b), 14