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Search 12,33,556 Indian judgments.

12,33,556 judgments in All Courts · page 1,479 of 61,678

High Courts13 May 2026Dismissed

Paramjit Singh Khurana Vs Davinder Singh & Ors

Delhi High Court · (2026) 05 DEL CK 0634

Code of Civil Procedure, 1908- Section 96, Order 7 Rule 11, Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2Code of Criminal Procedure, 1973- Section 107, 145, 146, 150Indian Penal Code, 1860- Section 120B, 420, 467, 468, 471
High Courts13 May 2026Disposed Of

Brijesh Kothia Vs State Nct Of Delhi

Delhi High Court · (2026) 05 DEL CK 0630

Constitution of India, 1950- Article 21, 22, 22(1)Bharatiya Nagarik Suraksha Sanhita 2023- Section 483Bharatiya Nyaya Sanhita, 2023- Section 209, 238B
Supreme Court13 May 2026Allowed

Talari Naresh Vs State Of Telangana

Supreme Court Of India · (2026) 05 SC CK 0438

Code of Criminal Procedure, 1973- Section 161Indian Penal Code, 1860- Section 302, 323, 324Scheduled Castes and The Scheduled Tribes (Prevention of Atrocities) Act, 1989- Section 3(1)(x), 3(2)(v)