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High Courts22 May 2026

Delhi Public School Vasant Kunj & Anr. Vs Govt Of Nct Of Delhi & Anr.

Delhi High Court · (2026) 05 DEL CK 2477

Delhi School Education Act, 1973-Section 2(m), 4, 10(1), 17, 17(3), 18, 18(3), 18(4), 18(4)(b), 18(5)Delhi School Education Rules, 1973-Rule 50, 50(xviii), 59(2)(n), 91(1), 107, 172, 173, 174, 175, 176, 177, 177(1), 177(2), 177(2)(e), 178, 180, 180(3), 190Income Tax Act, 1961-Section 2(15), 11, 12, 12A(1)(b)
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High Courts22 May 2026Dismissed

Ashwini Pal Vs State NCT Of Delhi & Anr.

Delhi High Court · 2025 INSC 723

Indian Penal Code, 1860-Sections 376(2)(n)/313/506, 376(2)(n), 313, 323, 304, 504, 506, 376Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 403Criminal Procedure Code, 1973-Section 362, 482
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High Courts22 May 2026Disposed Of

Pawan Kumar @ Raja Vs Union Territory of J&K

Jammu And Kashmir High Court · (2026) 05 J&K CK 1544

Code of Criminal Procedure, 1973- Section 164, 482Protection of Children from Sexual Offences Act, 2012- Section 3, 4Indian Penal Code, 1860- Section 376, 506
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