Tribunals and Commissions02 Jun 2026Allowed
Abhishek Jain Vs. ITO Ward-3
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1500
Income-tax Act, 1961-Section 147
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Tribunals and Commissions02 Jun 2026Allowed
Nitin Gupta Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2170
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions02 Jun 2026Allowed
Tejwant Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2169
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions02 Jun 2026Partly Allowed
Kailash Kumar Kukreja Vs. The Assessment Unit
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2168
Income-tax Act, 1961-Section 147, 144, 144B, 69C
Tribunals and Commissions02 Jun 2026Allowed
M/s R N Brothers Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2163
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions02 Jun 2026Partly Allowed
Tarun Arora Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2142
Income-tax Act, 1961-Section 144, 69A, 115BBE
Tribunals and Commissions02 Jun 2026Allowed
Veena Bhatia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2215
Income-tax Act, 1961-Section 143(3), 147
Tribunals and Commissions02 Jun 2026Allowed
M/s R. N. Brothers Vs Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1941
Income Tax Act, 1961-Section 147, 143(3), 151, 148
Tribunals and Commissions02 Jun 2026Allowed
Vandana Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1940
Income Tax Act, 1961-Section 143(3), 69C, 115BBE
Tribunals and Commissions02 Jun 2026
Geeta Sharma Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1494
Income Tax Act, 1961-Section 147, 144B, 143(1)(a), 143(1)
Tribunals and Commissions02 Jun 2026Allowed
M/s Boost Sheet Metals (P) Ltd. Vs Income Tax Officer, Ward-5(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1481
Income-tax Act, 1961-Section 250, 147, 143(3), 151, 151(2), 68, 133A, 148, 148A(b), 148A(d), Explanation 3, 80HH and 80-I
High Courts02 Jun 2026
Mary James Vs Gigi Jose & Anr.
High Court Of Kerala · (2026) 06 KL CK 1128
Negotiable Instruments Act, 1881-Section 138, 139, 87
High Courts02 Jun 2026
Prasanth B & Anr. Vs Hoysala Projects Private Limited & Ors.
High Court Of Kerala · (2026) 06 KL CK 1129
Real Estate (Regulation and Development) Act, 2016-Section 3, 18, 18(1), 18(1)(a), 19(4), 31, 43(5), 58(1), 84Kerala High Court Act, 1958-Section 5, 5(i)Kerala Real Estate (Regulation and Development) Rules, 2018-Rule 18
High Courts02 Jun 2026
The High Court Of Kerala & Ors. Vs Aneena Joseph & Anr.
High Court Of Kerala · (2026) 06 KL CK 1130
High Courts02 Jun 2026
Puthur Service Co-Operative Bank Ltd.No. 345 Vs Sethumadhavan & Anr.
High Court Of Kerala · (2026) 06 KL CK 1131
Kerala Co-operative Societies Act, 1969-Section 69, 100Consumer Protection Act, 1986-Section 3Consumer Protection Act, 2019-Section 100
High Courts02 Jun 2026
Sangeetha K P Vs The Plantation Corporation Of Kerala Ltd. & Anr.
High Court Of Kerala · (2026) 06 KL CK 1132
High Courts02 Jun 2026
M/s. Unique Enterprises & Anr. Vs The Reserve Bank Of India & Anr.
High Court Of Kerala · (2026) 06 KL CK 1133
Banking Regulation Act, 1949-Section 35AReserve Bank of India Act, 1934-Section 45LConstitution of India-Article 12, 226
Tribunals and Commissions02 Jun 2026
Sway Techno Solutions Private Limited & Ors. Vs State Bank Of India
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1134
Recovery Debts and Bankruptcy Act, 1993-Section 19(5)(i), 19(5), 19, sub-section (6), sub-section (8)Consumer Protection Act, 1986-Section 13, 13(2)(a), sub-sections (1) and (2) of Section 13Commercial Courts Act
Tribunals and Commissions02 Jun 2026
Rahmat Vs Indian Bank (Allahabad Bank) & Ors.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1135
SARFAESI Act-Section 17, 13(2), 13(4)Limitation Act-Section 5
Tribunals and Commissions02 Jun 2026
Bank Of Baroda Vs M/s Sai Collection & Anr.
Debts Recovery Appellate Tribunal · (2026) 06 DRAT CK 1136
RDB Act