Tribunals and Commissions02 Jun 2026Allowed
M/s Cornell Overseas Pvt Ltd. Vs Dy. Comm. Of Income Tax
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2007
Income Tax Act, 1961-Section 254, 143(3), 144C, 92C(2)
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Tribunals and Commissions02 Jun 2026
Aggarsain Charitable Trust Vs CIT(Exemptions)- Chandigarh
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2124
Income Tax Act, 1961-Section 12AB(1)(b)(ii), 12A(1)(ac)(ii)
Tribunals and Commissions02 Jun 2026Allowed
Vinod Kumar Madan Vs I.T.O. Ward-1
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1545
Income Tax Act, 1961-Section 143(1), 143(1)(a), 10(10B), 10(10C), 249(3)Industrial Disputes Act, 1947-Section 2(oo), 25F
Tribunals and Commissions02 Jun 2026
Shashank Gupta HUF Vs Asstt. Commissioner Of Income Tax, Circle 2(1)(1), Ghaziabad
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1549
Income Tax Act, 1961-Section 147
Tribunals and Commissions02 Jun 2026Dismissed
Balkar Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1546
Income Tax Act, 1961-Section 147, 144B
Tribunals and Commissions02 Jun 2026
Medihealth India Vs ITO, Ward 43(1), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1558
Income Tax Act, 1961-Section 143(3), 144B, 44AA(1), 44AD
Tribunals and Commissions02 Jun 2026Dismissed
Percy Keku Shroff Vs The Deputy Commissioner Of Income Tax, Central Circle-20, New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1557
Income Tax Act, 1961-Section 147, 143(3), 132, 148, 143(2), 132(4), 132(4A), 69AIndian Evidence Act, 1872-Section 138, 56
Tribunals and Commissions02 Jun 2026Partly Allowed
Saulat Ali Khan Vs The Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1556
Income Tax Act, 1961-Section 143(3), 144B
Tribunals and Commissions02 Jun 2026
Sanjay Nangia Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1554
Income Tax Act, 1961-Section 143(3), 147, 54
Tribunals and Commissions02 Jun 2026Allowed
Pran Beer Singh Vs ITO, Ward 1(2)(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1562
Income Tax Act, 1961-Section 143(3), 2(14)(iii)(a)
Tribunals and Commissions02 Jun 2026
Moola Ram Kumhar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1542
Income-tax Act, 1961-Section 144, 148, 147
Tribunals and Commissions02 Jun 2026Partly Allowed
Kavita Chawla Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1572
Income-tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions02 Jun 2026
Strategic Designs Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1571
Income-tax Act, 1961-Section 147, 69C
Tribunals and Commissions02 Jun 2026Partly Allowed
Saroj Mehta Vs DCIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1570
Income-tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions02 Jun 2026Dismissed
Krishi Upaj Mandi Samiti Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1569
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions02 Jun 2026Allowed
Sudhir Kuamr Saini Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1596
Income-tax Act, 1961-Section 144, 147
Tribunals and Commissions02 Jun 2026Dismissed
APPT Fashion Vs ACIT, Circle 28(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1591
Income Tax Act, 1961-Section 154, 36(1)(va), 143(1)(a)
Tribunals and Commissions02 Jun 2026Allowed
Virendra Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2084
Income-tax Act, 1961-Section 143(3), 147, 151
Tribunals and Commissions02 Jun 2026Allowed
Akhtar Khan Vs. Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2078
Income-tax Act, 1961-Section 144
Tribunals and Commissions02 Jun 2026Allowed
Rupesh Mittal HUF Vs Income Tax Department
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2077
Income-tax Act, 1961-Section 48(4)