Tribunals and Commissions03 Jun 2026Dismissed
Charanjit Singh Bhasin Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1538
Income-tax Act, 1961-Section 144
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Tribunals and Commissions03 Jun 2026Allowed
Swadeshi Aluminium Company Pvt. Ltd. Vs Income Tax Officer, Circle-22(2), Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1565
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions03 Jun 2026
Harish Jhamb Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2141
Income-tax Act, 1961-Section 144
Tribunals and Commissions03 Jun 2026Allowed
Smt. Leela Vati Vs NFAC
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2140
Income-tax Act, 1961-Section 147
Tribunals and Commissions03 Jun 2026
Mohammed Akram Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2139
Income-tax Act, 1961-Section 147
Tribunals and Commissions03 Jun 2026Dismissed
Kartar Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2138
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions03 Jun 2026Allowed
Bhavya Chawla Vs National Faceless Assessment
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2216
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions03 Jun 2026Allowed
Sharmishtha Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2214
Income-tax Act, 1961-Section 147
Tribunals and Commissions03 Jun 2026
Manjeet Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2213
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions03 Jun 2026Allowed
Vishu Welfare Association Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2212
Income-tax Act, 1961-Section 143(1), 11, 139(1)
Tribunals and Commissions03 Jun 2026
Savita Devi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2211
Income-tax Act, 1961-Section 147
Tribunals and Commissions03 Jun 2026
Neelam Vohra Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2210
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions03 Jun 2026Allowed
Krishan Enterprises Vs ACIT
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2209
Income-tax Act, 1961-Section 143(3), 119, 124(3), 143(2), 148, 127
Tribunals and Commissions03 Jun 2026Partly Allowed
Achchhey Lal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2208
Income-tax Act, 1961-Section 143(3), 69A, 115BBE
Tribunals and Commissions03 Jun 2026Allowed
M/s Jai Santoshi Maa Educational and Charitable Trust Vs Income Tax Officer (Exemptions), Faridabad
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1465
Income-tax Act, 1961-Section 12A, 12A(1)(ac)(ii)
Tribunals and Commissions03 Jun 2026
Deputy Commissioner Of Income Tax Vs M/s Lucere Lighting Solution Private Limited
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1411
Income-tax Act, 1961-Section 147, 68, 148, 151, 151(ii), 144B, 292BFinance Act, 2021
Tribunals and Commissions03 Jun 2026
North Zone Chapter Of The Urological Society Of India Vs CIT(Exemption)1(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1425
Income Tax Act, 1961-Section 12A(1)(c)(iii), 12A(1)(ac)(iii), 12A(1)(ac)(ii), 12AB(1)(b)(ii)(B), 80G, 80G(5)(iii), 80G(5)(ii)(b)(B)
High Courts03 Jun 2026
Vattavila Vijayakumar Vs The State Co-Operative Election Commission & Ors.
High Court Of Kerala · (2026) 06 KL CK 1108
Kerala Co-operative Societies Act, 1969-Section 28 (1CA), 28A, 2(a), 101, 28, 32 and 33Kerala Co-operative Societies Rules, 1969-Rule 35A (4), 44A, 181Act No. 9 of 2024
High Courts03 Jun 2026
V K Satheesh Kumar Vs The District Collector & Ors.
High Court Of Kerala · (2026) 06 KL CK 1109
National Trust for the Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Act, 1999-Preamble, Sections 2(g), 2(h), 2(j), 2(o), 14National Trust for the Welfare of Persons with Autism, Cerebral Palsy, Mental Retardation and Multiple Disabilities Rules, 2000-Rule 16Board of the Trust Regulations, 2001-Regulations 11 to 13
High Courts03 Jun 2026
Neeraj S. Vs State Of Kerala & Ors.
High Court Of Kerala · (2026) 06 KL CK 1110