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Tribunals and Commissions03 Jun 2026Partly Allowed

Aamby Valley Limited Vs Assistant Commissioner Of Income Tax, Appeal Central Circle- 01

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2014

Income-tax Act, 1961-Section 143(3), 14A, 40(a)(ia), 201(1), 36(1)(vii), 36(2), 371(1), 28(1), 68, 43B, 194JIncome-tax Rules-Rule 8D

Tribunals and Commissions03 Jun 2026Dismissed

Garima Leather Exports Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2013

Income Tax Act, 1961-Section 143(2), 143(3), 69A, 133(6)Constitution of India-Article 265

Tribunals and Commissions03 Jun 2026

Ayaan Buildcon Pvt. Ltd. Vs DCIT, Central Circle -29

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2012

Income Tax Act, 1961-Section 147, 143(3), 148, 153C, 68, 132(4), 131

Tribunals and Commissions03 Jun 2026

ITO, Ward-1(1)(3) Vs. Devarshi Pharma

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2011

Income Tax Act, 1961-Section 144, 69A, 142(1)

Tribunals and Commissions03 Jun 2026Dismissed

DCIT, Central Circle -28 Vs Vinod Gupta

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2010

Income Tax Act, 1961-Section 153C, 153C(1), 153A

Tribunals and Commissions03 Jun 2026Partly Allowed

M/s Jet Lite (India) Limited Vs Deputy Commissioner Of Income Tax Central Circle-6

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2009

Income Tax Act, 1961-Section 143(3), 142(2A)

Tribunals and Commissions03 Jun 2026

Sh. Manujendra Shah Vs. ACIT, Circle-52(1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 2006

Income Tax Act, 1961-Section 147, 148, 143(3)

Tribunals and Commissions03 Jun 2026

M/s B R Agrotech Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1927

Income Tax Act, 1961-Section 250, 139, 132, 147, 148, 143(2), 28, 250(2)(a)

Tribunals and Commissions03 Jun 2026

IMAX Corporation Vs The Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1925

Income Tax Act, 1961-Section 143(3), 144C(13), 234B, 270AIT Rules-Rule 10

Tribunals and Commissions03 Jun 2026Allowed

Xavient Information Systems (I) Private Limited Vs Deputy Commissioner of Income Tax, Circle-18(1), New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1923

Income Tax Act, 1961-Section 250(6), 143(3), 115-JB, 271(1)(b), 124(3)(a), 120, 127, 92(1), 92C(2), 234B, 234C, 234D, 143(1), 143(2), 124(3), 124, 124(1), 124(2), 120(4)(b), 142(1), 263Income-tax Rules, 1962-10B(2), 10B(3)

Tribunals and Commissions03 Jun 2026

Gates India Private Limited Vs Assessment Unit, Income Tax Department, New Delhi

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1922

Income Tax Act, 1961-Section 143(3), 144C(13), 144B, 92D, 92C(3)(c), 43B, 36(1)(va), 234A, 234B, 234C, 274, 270A, 144CIncome-tax Rules, 1962-Rule 10D, 10BGeneral Clauses Act, 1977-Section 10

Tribunals and Commissions03 Jun 2026Dismissed

Sumantra Mukherjee Vs Circle – 3(1)

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1916

Income Tax Act, 1961-Sections 147, 144, 148, 80TTA

Tribunals and Commissions03 Jun 2026Allowed

Malti Yadav Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1551

Income Tax Act, 1961-Section 147, 144, 148, 149(1)(b)

Tribunals and Commissions03 Jun 2026

Vidya Niketan Middle School Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1550

Income Tax Act, 1961-Section 143(3), Rule 250(6)

Tribunals and Commissions03 Jun 2026

Rohini Rajdev Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1548

Income Tax Act, 1961-Section 143(3)

Tribunals and Commissions03 Jun 2026Partly Allowed

Vikram Tanwar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1547

Income Tax Act, 1961-Section 147, 144, 144B, 69

Tribunals and Commissions03 Jun 2026Allowed

RFM Ventures Pvt. Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1559

Income Tax Act, 1961-Section 143(1)

Tribunals and Commissions03 Jun 2026Partly Allowed

Ram Mehar Saini Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1564

Income-tax Act, 1961-Section 147, 69A, 115BBE

Tribunals and Commissions03 Jun 2026

Gyan Prakash Mishra Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1563

Income-tax Act, 1961-Section 147, 69A

Tribunals and Commissions03 Jun 2026

Gyan Prakash Mishra Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1567

Income-tax Act, 1961-Section 147, 69A