High Courts10 Jun 2026
M.Velmurugan Vs State Of Tamilnadu
Madras High Court · (2026) 06 MAD CK 0547
Bharatiya Nyaya Sanhita, 2023-Section 269, 304(2)
JUDGMENT DATABASE
Search 12,32,888 Indian judgments.
12,32,888 judgments in All Courts · page 1,300 of 61,645
High Courts10 Jun 2026
Elango @ Dulasidas Vs State Of Tamil Nadu
Madras High Court · (2026) 06 MAD CK 0546
Narcotic Drugs And Psychotropic Substances Act, 1985-Section 20(b)(ii)(C)Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts10 Jun 2026
Marimuthu Vs State Of Tamilnadu
Madras High Court · (2026) 06 MAD CK 0545
Protection Of Children From Sexual Offences Act, 2012-Section 7, 8, 9(m), 9(u), 10, 11(1), 11(2), 12Bharatiya Nyaya Sanhita, 2023-Section 269
High Courts10 Jun 2026
Arul Vs State Rep. By The Inspector Of Police
Madras High Court · (2026) 06 MAD CK 0544
Bharatiya Nyaya Sanhita, 2023-Section 269, 318(4)Information Technology Act, 2000-Section 66D
High Courts10 Jun 2026
Gowtham S/O.Raja Vs Inspector Of Police
Madras High Court · (2026) 06 MAD CK 0543
Bharatiya Nyaya Sanhita, 2023-Section 68, 75(2), 77, 269Tamil Nadu Prohibition Of Harassment Of Women Act, 1998-Section 4Information Technology Act, 2000-Section 66E
High Courts10 Jun 2026
Anitha Vs State
Madras High Court · (2026) 06 MAD CK 0542
Bharatiya Nyaya Sanhita, 2023-Section 103Bharatiya Nagarik Suraksha Sanhita, 2023-Section 194, 269
High Courts10 Jun 2026
Prakash S/O.Madhu Vs Inspector Of Police
Madras High Court · (2026) 06 MAD CK 0541
Mines And Minerals (Development And Regulation) Act, 1957-Section 21(1)Bharatiya Nyaya Sanhita, 2023-Section 269, 303(2)
High Courts10 Jun 2026Dismissed
S.Samraj And Others vs Sathish Sundar And Others
Madras High Court · (2026) 06 MAD CK 0540
Constitution Of India, 1950-Article 14, 21Code Of Civil Procedure, 1908-Section 114, Order 47 Rule 1
High Courts10 Jun 2026
Mohammed Farooq Vs Inspector Of Police And Others
Madras High Court · (2026) 06 MAD CK 0539
Protection Of Children From Sexual Offences Act, 2012-Section 9(M), 7, 8Bharatiya Nagarik Suraksha Sanhita, 2023-Section 183, 269
High Courts10 Jun 2026
Saravanan Vs State
Madras High Court · (2026) 06 MAD CK 0538
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 194Bharatiya Nyaya Sanhita, 2023-Section 103(1), 238, 269
High Courts10 Jun 2026
Babu @ Yoganandham Vs State
Madras High Court · (2026) 06 MAD CK 0537
Bharatiya Nyaya Sanhita, 2023-Section 103(1), 115(2), 118(1), 191(2), 191(3), 269, 296(b)
High Courts10 Jun 2026Allowed
Janani Vs State And Others
Madras High Court · (2026) 06 MAD CK 0536
Tamil Nadu Prevention Of Dangerous Activities Of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders And Slum- Grabbers, Act, 1982-Section 2(e)
High Courts10 Jun 2026
Reehan And Others Vs Inspector Of Police
Madras High Court · (2026) 06 MAD CK 0535
Bharatiya Nyaya Sanhita, 2023-Section 103(1), 126(2), 191(2), 191(3), 269
High Courts10 Jun 2026Dismissed
Parveen Kumar Vs State Of HP And Others
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0538
High Courts10 Jun 2026Disposed Of
Balvinder Singh Vs State Of HP And Another
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0537
High Courts10 Jun 2026Dismissed
Meera Singh Vs State
Delhi High Court · (2026) 06 DEL CK 0472
Code of Criminal Procedure, 1973- Section 161, 313Indian Penal Code, 1860- Section 34, 120B, 302
High Courts10 Jun 2026Dismissed
Ajay Singh Vs State
Delhi High Court · (2026) 06 DEL CK 0471
Code of Criminal Procedure, 1973- Section 161, 313Indian Penal Code, 1860- Section 34, 120B, 302
High Courts10 Jun 2026Dismissed
Sanjeev Tiwari Vs Vijay Kumar Tiwari
Delhi High Court · (2026) 06 DEL CK 0470
Code of Civil Procedure, 1908- Section 100, Order 41 Rule 27
High Courts10 Jun 2026Dismissed
Somya Goel Vs State (Govt. Of Nct Of Delhi) & Anr.
Delhi High Court · (2026) 06 DEL CK 0469
Constitution of India, 1950- Article 226Code of Civil Procedure, 1908- Order 39 Rule 1, Order 39 Rule 2Bharatiya Nagarik Suraksha Sanhita, 2023- Section 528
High Courts10 Jun 2026
Thiru.Rajan Syal Vs Managing Director And Others
Madras High Court · (2026) 06 MAD CK 0442