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12,32,888 judgments in All Courts · page 1,298 of 61,645

High Courts10 Jun 2026Disposed Of

Kashi @ Bataari Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 06 P&H CK 0569

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code Of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 34, 379B, 411
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High Courts10 Jun 2026Allowed

Gurparkash Vir Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 06 P&H CK 0568

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 482, 482(2)Code Of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 303(2), 316(2), 316(5), 318(4), 336(2), 336(3), 338, 340(2)
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High Courts10 Jun 2026Allowed

Pankaj Dhawan Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 06 P&H CK 0566

Code Of Criminal Procedure, 1973-Section 438Bharatiya Nyaya Sanhita, 2023-Section 115(2), 190, 305, 351(2)Indian Penal Code, 1860-Section 149, 323, 380, 506
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High Courts10 Jun 2026Allowed

Bikramjit Singh Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 06 P&H CK 0565

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 436, 436A, 439
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High Courts10 Jun 2026Allowed

Lovepreet Singh @ Sonu Vs State Of Punjab

Punjab And Haryana At Chandigarh · (2026) 06 P&H CK 0563

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Code Of Criminal Procedure, 1973-Section 436, 436A, 439
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High Courts10 Jun 2026Allowed

Manshu Vs State Of Haryana

Punjab And Haryana At Chandigarh · (2026) 06 P&H CK 0562

Constitution Of India, 1950-Article 21Bharatiya Nagarik Suraksha Sanhita, 2023-Section 480(3), 482, 482(2)Code Of Criminal Procedure, 1973-Section 438
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High Courts10 Jun 2026Allowed

Jawhar T. Mordani Vs Sushila Devi Agarwal

Meghalaya High Court · (2026) 06 MEG CK 0538

Code Of Civil Procedure, 1908 - Section 11, 105, 151Code Of Civil Procedure, 1908 - Order 16 Rule 1A, Order 16 Rule 1(3)Constitution Of India, 1950 - Article 227
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High Courts10 Jun 2026Dismissed

Ashok Kumar Pal Vs Directorate Of Enforcement

Delhi High Court · (2026) 06 DEL CK 0536

Bharatiya Nagarik Suraksha Sanhita, 2023- Section 483Bharatiya Nyaya Sanhita, 2023- Section 61(2), 318(4), 336(3), 338, 340(2)Information Technology Act, 2000- Section 66D
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