High Courts16 Jun 2026
Praveen Malik Vs Aithent Technologies Pvt. Ltd.
Delhi High Court · (2026) 06 DEL CK 0941
Code of Civil Procedure, 1908-Section 96, Order XLI
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High Courts16 Jun 2026
Sanjeev Matta Vs Aithent Technologies Pvt. Ltd.
Delhi High Court · (2026) 06 DEL CK 0942
Code of Civil Procedure, 1908-Section 96, Order XLIIndian Evidence Act, 1872-Sections 91, 92, 88-A
High Courts16 Jun 2026
Sanjay Verma Vs Aithent Technologies Pvt. Ltd.
Delhi High Court · (2026) 06 DEL CK 0944
Code of Civil Procedure, 1908-Section 96, Order XLIIndian Evidence Act, 1872-Section 65B, 88-APayment of Gratuity Act, 1972-Section 4
High Courts16 Jun 2026
Satpal Kaur Vs Aithent Technologies Pvt. Ltd.
Delhi High Court · (2026) 06 DEL CK 0948
Code of Civil Procedure, 1908-Section 96, Order XLI
High Courts16 Jun 2026
Sunil Vadhera Vs Aithent Technologies Pvt. Ltd.
Delhi High Court · (2026) 06 DEL CK 0949
Code of Civil Procedure, 1908-Section 96, Order XLI
High Courts16 Jun 2026
M/S Adigear International Vs Sunita Jain
Delhi High Court · (2026) 06 DEL CK 0951
Code of Civil Procedure, 1908-Section 96 read with Order XLI Rule 1Indian Evidence Act, 1872-Section 62
High Courts16 Jun 2026
Sulakhan Singh Vs Kanwarjit Singh Kochar & Anr.
Delhi High Court · (2026) 06 DEL CK 0952
Code of Civil Procedure, 1908-Section 96, Order XLI, VI, VIII Rules 6(a) and 6(b), XXXV Rule 4Specific Relief Act-Section 34
High Courts16 Jun 2026Allowed
National Power Training Institute Vs Sunehari Bagh Builders Pvt. Ltd. & Ors.
Delhi High Court · (2026) 06 DEL CK 0953
CPC, 1908-Section 96, Order XXXVII Rule 3(5), XXXVII, 80, VII Rule 11
Tribunals and Commissions16 Jun 2026Dismissed
M/s. Lic Housing Finance Ltd. Vs Mr. Ramakrishnan Sadasivan
National Company Law Appellate Tribunal · 2025 INSC 447
I&B Code-Section 61, sub-section 2 of Section 61, 61(2)NCLAT RulesLimitation Act, 1963-Section 4, 12(2)
Tribunals and Commissions16 Jun 2026Dismissed
Sasmita Kumari Sadangi Vs Genext Greenpower Solutions Pvt. Ltd.
National Company Law Appellate Tribunal · (2026) 06 NCLAT CK 0772
I & B Code, 2016-Section 7, 61 (2)
High Courts16 Jun 2026Disposed Of
Smt. Jimit @ Kimi @ Yee Myint, Smt. Minue @ Sangtei, Baby Somia Thah @ Saw Myat Htet’s Vs N. Ashok Kumar (IAS)
Manipur High Court · (2026) 06 MAN CK 0748
Foreigners Act, 1946-Section 11(1)
High Courts16 Jun 2026Allowed
Neetesh Jain Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0711
Indian Penal Code, 1860-Section 279, 337Motor Vehicles Act, 1988-Section 187
High Courts16 Jun 2026Dismissed
Surinder Manhas & Another Vs State Of Himachal Pradesh And Others
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0710
Constitution Of India, 1950-Article 226, 227Indian Penal Code, 1860-Section 323, 406, 409, 420, 498A, 506(2)Code Of Criminal Procedure, 1973-Section 155(2), 156(1),227, 482
High Courts16 Jun 2026Disposed Of
Karam Singh & Others Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0709
Indian Penal Code, 1860-Section 34, 149, 323, 498A, 504, 506Code Of Criminal Procedure, 1973-Section 320, 320(3)
High Courts16 Jun 2026Disposed Of
Pawan Kumar Vs State Of H.P. & Another
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0708
Indian Penal Code, 1860-Section 201, 323, 325, 504Code Of Criminal Procedure, 1973-Section 320
High Courts16 Jun 2026Allowed
Rajeev Kumar Vs State Of H.P. & Others
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0707
Bharatiya Nyaya Sanhita, 2023-Section 125(a), 125(b), 281Motor Vehicles Act, 1988-Section 185Indian Penal Code, 1860-Section 279, 337, 338
High Courts16 Jun 2026Allowed
Purshotam Lal Vs State Of HP
High Court Of Himachal Pradesh · (2026) 06 SHI CK 0706
Constitution Of India, 1950-Article 226Indian Penal Code, 1860-Section 188, 269, 270Disaster Management Act, 2005-Section 51
Tribunals and Commissions15 Jun 2026Allowed
Mrunmayee Priyadarshini Pattnaik Vs Income Tax Officer, Ward-54(1)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1957
Income Tax Act, 1961-Section 250, 56(2)(x), 148, 148A(b), 148A(d), 151, 143(2), 147, 144, 144BRTI Act, 2005-Section 7(1), 6(3)Destruction of Records Act, 1917-Section 3
Tribunals and Commissions15 Jun 2026Allowed
S & P Global Ratings Singapore Pte. Ltd. Vs Assistant Commissioner Of Income-tax, Circle Int. Tax 3(1)(2)
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1717
Income-tax Act, 1961-Section 143, 144C(13), 270A, 5(2), 9, 9(1)(vii), Explanation 2 to section 9(1)(vii)
Tribunals and Commissions15 Jun 2026Allowed
Food Safety And Standards Authority Of India Vs ACIT, Circle Exemption-1(1), New Delhi
Income Tax Appellate Tribunal · (2026) 06 ITAT CK 1715
Income Tax Act, 1961-Section 250, 11(2), 12AA, 11, 13(9), 234B