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Tribunals and Commissions01 Jul 2026

Ish Buildcon Pvt. Ltd. Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2628

Income Tax Act, 1961-Section 147, 144, 148, 143(2), 250, 68, 69C, 143(3), 292B, 40(1), 54-EC, 263, 151, 151(2), 133A, 143(1), 139(1), 142(1)
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Tribunals and Commissions01 Jul 2026

Sarita Sarda Vs DCIT/ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2635

Income Tax Act, 1961-Section 250, 143(3), 127, 153A, 144ITAT Rules-Rule 29
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Tribunals and Commissions01 Jul 2026Partly Allowed

Shree Motors Pvt. Ltd Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2440

Income-tax Act, 1961-Section 139(1), 139(8A) (including the third proviso thereto), 143(1), 143(3), 144B
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Tribunals and Commissions01 Jul 2026Allowed

Kulbhushan Mittal Vs PCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2439

Income Tax Act, 1961-Section 147, 143(3), 68, 263, 263(2), 50C, 143(1), Explanation 2 to Section 263
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Tribunals and Commissions01 Jul 2026

Anuradha Rishi Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2681

Income Tax Act, 1961-Section 250, 270A, 270A(6), 270A(6)(a)
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Tribunals and Commissions01 Jul 2026Partly Allowed

DCIT Vs Braham Dev Gupta

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2679

Income Tax Act, 1961-Section 250, 143(3), 263, 153(3), 153(6)
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Tribunals and Commissions01 Jul 2026Allowed

Jitender Parmar Vs DCIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2676

Income Tax Act, 1961-Section 144, 153C, 153A, 153D, 132, 69, 115BBEIndian Evidence Act-Section 65B
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