High Courts02 Jul 2026
M/S Chaudhary Trading Company Pvt Ltd Vs Reserve Bank Of India & Anr
Delhi High Court · (2026) 07 DEL CK 0639
Limitation Act, 1963-Section 5Code of Civil Procedure, 1908-Section 151Banking Regulation Act, 1949
JUDGMENT DATABASE
Search 12,32,888 Indian judgments.
12,32,888 judgments in All Courts · page 1,229 of 61,645
High Courts02 Jul 2026
Amit Ranjan & Ors. Vs Union Of India & Ors.
Delhi High Court · 2020 INSC 264
Finance Act, 2022Constitution of India-Article 12, 226, 14 and 21
High Courts02 Jul 2026
Vikas Nagar Vs Union Of India & Anr.
Delhi High Court · (2026) 07 DEL CK 0746
Right to Information Act, 2005-Section 8(1)(j)
High Courts02 Jul 2026
Bharti Vs Delhi Cantonment Board & Anr.
Delhi High Court · (2026) 07 DEL CK 0755
Constitution of India-Article 226, 227Public Premises Eviction Act, 1971-Section 5A, 5 A
High Courts02 Jul 2026
Bharti Vs Delhi Cantonment Board & Anr.
Delhi High Court · (2026) 07 DEL CK 0595
Constitution of India-Article 226, 227Public Premises Eviction Act, 1971-Section 5A
High Courts02 Jul 2026
XYZ Vs State Of Gnctd
Delhi High Court · (2026) 07 DEL CK 0732
BNSS-Section 173(2)Cr.P.C.-Section 154(2)
High Courts02 Jul 2026Allowed
S Sarvjeet Singh & Anr. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0733
IPC-Section 363, 376, 323Cr.P.C.-Section 164, 482Protection of Children from Sexual Offences Act, 2012-Section 6
High Courts02 Jul 2026
Satyam Tiwari @ Monu Vs State Of Nct Of Delhi
Delhi High Court · (2026) 07 DEL CK 0679
High Courts02 Jul 2026Allowed
Anil Alias Anil Bharti & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0680
IPC-Sections 498A, 406, 34BNSS-Section 528
High Courts02 Jul 2026Allowed
Shubham Alias Shubham Singh Vs The State Nct Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0681
Bharatiya Nyaya Sanhita-Section 69Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528
High Courts02 Jul 2026Allowed
Kumar Gaurav Vs State (NCT Of Delhi)
Delhi High Court · (2026) 07 DEL CK 0343
BNS-Section 318(4)/ 316(2)/61(2)/3(5)/112
High Courts02 Jul 2026Disposed Of
Anil Langan & Anr. Vs M/S National Insurance Co Ltd & Ors.
Delhi High Court · (2026) 07 DEL CK 0352
Central Motor Vehicles Rules, 1989-Rule 9(3), 9Code of Civil Procedure, 1908-Order XLI Rule 27, 41 Rule 27MV Act
High Courts02 Jul 2026Disposed Of
The Oriental Insurance Co. Ltd. Vs Mohd. Rehman & Ors.
Delhi High Court · (2026) 07 DEL CK 0355
High Courts02 Jul 2026Disposed Of
Oriental Insurance Co. Ltd. Vs Shyam Sunder & Ors.
Delhi High Court · (2026) 07 DEL CK 0357
Indian Penal Code, 1860-Sections 279/338, Sec 279/338Motor Vehicles Act-Section 133
High Courts02 Jul 2026Disposed Of
Indiacan Education Private Limited Vs Ministry Of Rural Development & Ors.
Delhi High Court · (2026) 07 DEL CK 0497
Arbitration and Conciliation Act, 1996-Section 11(6), 11, 2(1)(e), 7, 2(1)(h), 7(4)(b), 16, 37, 37(1), Schedule IV, 12Code of Civil Procedure Code, 1908-Sections 16 to 20, 20(c)Limitation Act, 1963-Section 18, Article 137, 137
High Courts02 Jul 2026Disposed Of
Chirag Jain Vs Rahul Jain & Anr.
Delhi High Court · (2026) 07 DEL CK 0498
Arbitration and Conciliation Act, 1996-Section 11(6), 9, 37, 11, 21, 11(6A), 16, 7, 2(1)(h), 7(4)(b), Schedule IV, 12Companies Act, 2013Stamp Act, 1899
Tribunals and Commissions02 Jul 2026Allowed
Think Hard India Private Limited Vs Narendra Rajani & Anr.
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0087
2019 Rules-Rule 7(2)
Tribunals and Commissions02 Jul 2026Disposed Of
Shailendra Kataria, Representative Of Creditor In Class (Homebuyers) Vs Manish Lalji Dawda, RP Of Wadhwa Buildcon LLP
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0059
Tribunals and Commissions02 Jul 2026Disposed Of
VOVL Ltd & Ors Vs Venugopal Dhoot
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0058
NCLAT Rules, 2016-Rule 11
Tribunals and Commissions02 Jul 2026Disposed Of
Ankur Healthcare (Ongole) Private Limited, Ankur Healthcare Private Limited, Dr. Satya Srini Vasan Vs Dr. Noel John Kappala
National Company Law Appellate Tribunal · (2026) 07 NCLAT CK 0020
Companies Act, 2013-Section 271 & 272NCLT Rules, 2016-Rule 40