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Tribunals and Commissions02 Jul 2026Allowed

Raghuvir Singh Vs Assessing Officer, Ward-3(1), Gurgaon

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2791

Income-tax Act, 1961-Section 10(37), 45(5), 56(2)(viii), 57(iv), 142(1), 143(1), 143(1)(a), 143(2), 143(3), 143(3A), 143(3B), 145A, 145B, 263, 264Land Acquisition Act, 1894-Section 28, 34Finance (No.2) Act, 2009

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Tribunals and Commissions02 Jul 2026

Parveen Kumar Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2423

Income-tax Act, 1961-Section 147, 144, 69C

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Tribunals and Commissions02 Jul 2026Allowed

Pleasant Impex Pvt. Ltd. Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2371

Income-tax Act, 1961-Section 143(1)

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Tribunals and Commissions02 Jul 2026Allowed

Beena Yadav Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2184

Income-tax Act, 1961-Section 147, 143(3)

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Tribunals and Commissions02 Jul 2026Allowed

Gramin Bal Vikas Shiksha Samiti Vs ITO Exemption

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2150

Income Tax Act, 1961-Section 250, 10(23C)(iiiad), 143(1), 139(1), 11, 12

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LandmarkSupreme Court02 Jul 2026Disposed Of

Pooja Ramesh Singh Vs Jammu And Kashmir Bank Ltd. & Anr.

Supreme Court Of India · 2026 INSC 668

United Kingdom Legal Services Act 2007Insolvency and Bankruptcy Code, 2016-Section 7, 14

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Tribunals and Commissions02 Jul 2026Allowed

Himanshu Sharma Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2021

Income-tax Act, 1961-Section 250, 148, 69A, 69, 149, 151, 148A(6)TOLA-Section 2, 3(1)Finance Act 2021

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Tribunals and Commissions02 Jul 2026

Feedback Infra Pvt. Ltd. Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2022

Income Tax Act, 1961-Section 250, 201(1)/201(1A), 194C, 194I

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Tribunals and Commissions02 Jul 2026

Avinash Kumar Sadh Vs ACIT

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2024

Income Tax Act, 1961-Section 250, 68, 115BBE

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Tribunals and Commissions02 Jul 2026

ACIT Vs Suresh Chand Gupta

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2028

Income Tax Act, 1961-Section 250, 153C

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Tribunals and Commissions02 Jul 2026

Arun Adlakha Vs National Faceless Assessment Centre Additional/Joint/Deputy/Assistant Commissioner Of Income Tax, Income Tax Officer, National Faceless Assessment Centre, Delhi

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2035

Income Tax Act, 1961-Section 250, 271(1)(c)

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Tribunals and Commissions02 Jul 2026

Income Tax Officer Vs BNA Enterprises Private Ltd.

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2038

Income Tax Act, 1961-Section 250, 68, 115BBE

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Tribunals and Commissions02 Jul 2026

Gautam Prakash Kharbanda Vs Income Tax Officer

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2072

Income Tax Act, 1961-Section 250, 253(5)

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High Courts02 Jul 2026

Ramjith Nayak Vs State Of Kerala & Anr.

High Court Of Kerala · (2026) 07 KL CK 1731

Constitution of India-Article 21, 22(1), 22(2), Part IIINarcotic Drugs and Psychotropic Substances Act, 1985-Section 22(c)BNSS-Section 35, 40(1), 40(2), 47, 48, 58, 60, 62, 187, 187(2), 193(5), 346(2), 431, 480(5), 483(3)

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High Courts02 Jul 2026