Tribunals and Commissions09 Jul 2026Allowed
Ginni Devi Vs The Deputy Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2725
Income-tax Act, 1961-Section 147, 143(3)
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Tribunals and Commissions09 Jul 2026Allowed
Savitri Devi Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2724
Income-tax Act, 1961-Section 147, 144, 148, 149(1)(b)
Tribunals and Commissions09 Jul 2026Allowed
Shri Shri 1008 Shri Narsing Das Gao Sewa Samiti Vs The Income Tax Officer, (Exemption) Ward
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2722
Income-tax Act, 1961-Section 143(3)
Tribunals and Commissions09 Jul 2026Partly Allowed
Ram Bhagat Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2721
Income-tax Act, 1961-Section 147, 143(3), 68, 44AE
Tribunals and Commissions09 Jul 2026Allowed
Ruchi Sharma Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2720
Income-tax Act, 1961-Section 147, 148, 149(1)(b)
Tribunals and Commissions09 Jul 2026Allowed
Standard Autospares Pvt.Ltd. Vs Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2719
Income Tax Act, 1961-Section 250, 147, 144B, 194IA, 69
Tribunals and Commissions09 Jul 2026Allowed
Sanjay Singh Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2714
Income-tax Act, 1961-Section 147, 144
Tribunals and Commissions09 Jul 2026Allowed
Citizens Relief Rehabilitation and Education Fund Vs CIT(E)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2713
Income Tax Act, 1961-Section 12AB/(I)(b)(ii), 80G, 12A(1)(ac)(ii), 12A
Tribunals and Commissions09 Jul 2026Allowed
M/s Best Infrastructure Pvt. Ltd. Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2711
Income Tax Act, 1961-Section 250, 250(2)(a)
Tribunals and Commissions09 Jul 2026
Sonal Ahalwat Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2709
Income-tax Act, 1961-Section 147
Tribunals and Commissions09 Jul 2026Allowed
M/s Rudraveerya Infraprojects (P) Ltd. Vs Assistant Commissioner of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2708
Income-tax Act, 1961-Section 147, 148
Tribunals and Commissions09 Jul 2026Allowed
Surender Singh Vs Assessing Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2704
Income-tax Act, 1961-Section 147
Tribunals and Commissions09 Jul 2026
Lajpat Rai Aneja Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2697
Income Tax Act, 1961-Section 250, 144, 147, 271(1)(c)
Tribunals and Commissions09 Jul 2026Allowed
Ansal Properties & Infrastructure Limited Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2696
Income Tax Act, 1961-Section 143(3), 254, 260A
Tribunals and Commissions09 Jul 2026Allowed
Sh. Lakshman Dass Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2400
Income-tax Act, 1961-Section 143(1), 10(10AA)Constitution of India-Article 12, 226
Tribunals and Commissions09 Jul 2026
Rekha Rani Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2816
Income-tax Act, 1961-Section 147, 80GGC, 80GGB, 148, 151A, 131(1), 271(1)(c), 68, 80C, 80D, 80DDB, 10(13A)
Tribunals and Commissions09 Jul 2026
Sanjay Jindal Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2169
Income Tax Act, 1961-Section 250, 143(3), 272A(1), 144
Tribunals and Commissions09 Jul 2026
Sh. Vinod Kumar Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2168
Income-tax Act, 1961-Section 147, 144, 148, 40A(3)
Tribunals and Commissions09 Jul 2026Partly Allowed
Mrs. Anita Grover Vs Income Tax Officer
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2167
Income-tax Act, 1961-Section 143(3), 68, 115BBE
Tribunals and Commissions09 Jul 2026
Amandeep Kaur Vs Assessment Unit/NFAC, Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2163
Income-tax Act, 1961-Section 147/144B