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12,32,888 judgments in All Courts · page 1,153 of 61,645

Tribunals and Commissions20 Jul 2026

Sukhbir Singh Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2248

Income Tax Act, 1961-Section 250, 147, 144, 144B
Tribunals and Commissions20 Jul 2026

Sukhbir Singh Vs ITO

Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2033

Income-tax Act, 1961-Section 250, 147, 144, 144B
High Courts20 Jul 2026

N. Xavier Raj Vs State Of Kerala & Ors.

High Court Of Kerala · (2026) 07 KL CK 1628

Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989-Sections 15A(3), 3(1)(v), 3(1)(xv)Indian Penal Code-Sections 406, 420, 120B, 34
High Courts20 Jul 2026

XXXXX Vs State Of Kerala

High Court Of Kerala · (2026) 07 KL CK 1629

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2)Indian Penal Code-Section 377Protection of Children from Sexual Offences Act-Sections 3(a), 4, 4(2), 5(l), 5(m), 5(n), 5(1), 6, 11(vi), 12, 42, 2(d)