Tribunals and Commissions16 Oct 2026Dismissed
Preeti Singh Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3456
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 114 of 61,419
Tribunals and Commissions16 Oct 2026Disposed Of
Sanjay Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3455
AT Act, 1985-Section 19Constitution of India-Articles 14, 16, 39(d)
Tribunals and Commissions16 Oct 2026Disposed Of
Jyotirmayee Dash Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3449
A.T. Act, 1985-Section 19
Tribunals and Commissions16 Oct 2026Allowed
B. Raja Ambedkar Vs The Revenue Secretary To Government Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3622
CCS (CC&A) Rules, 1965-Rule 14
Tribunals and Commissions16 Oct 2026Dismissed
Ashok Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3621
Tribunals and Commissions16 Oct 2026Allowed
B. Raja Ambedkar Vs The Revenue Secretary To Government Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3620
CCS (CC&A) Rules, 1965-Rule 14
Tribunals and Commissions16 Oct 2026
Shri B. Raja Ambedkar Vs The Revenue Secretary To Government Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3619
Tribunals and Commissions16 Oct 2026Dismissed
Brijesh Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3597
Administrative Tribunal Act, 1985-Section 19GDS (Conduct and Engagement) Rules, 2011-Rule 12(1)(a), 10CCS (CCA) Rules, 1965-Rule 11
Tribunals and Commissions16 Oct 2026Dismissed
Shri Ramesh Chander & Ors. Vs New Delhi Municipal Council (NDMC) & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3586
Administrative Tribunals Act, 1985-Section 19Delhi Municipal Corporation Act, 1957NDMC (Conditions of Service of Municipal Officers) Regulations, 2016
Tribunals and Commissions16 Oct 2026Partly Allowed
Raj Mani Yadav Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3748
Administrative Tribunal Act, 1985-Section 19Indian Penal Code-Sections 147, 148, 149, 302Railway Services (Pension) Rules, 1993-Rule 10(1)(c), 10, 6
Tribunals and Commissions16 Oct 2026Dismissed
Sarbjeet Singh Kshtariya Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3725
Administrative Tribunals Act, 1985-Section 19, 21, 21(1)(a)Railway Services (Pension) Rules, 1993-Rule 41, sub-rule (2), 14
Tribunals and Commissions16 Oct 2026Dismissed
Manoj Kumar Ram Vs Union of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3709
Tribunals and Commissions16 Oct 2026Dismissed
Mukesh Kumar Tiwari & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3706
Administrative Tribunal Act, 1985-Section 19Central Civil Services (Revised Pay) Rules, 1997-Rule 21
Tribunals and Commissions16 Oct 2026Disposed Of
Smt. Nirmala Devi & Anr. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3694
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 Oct 2026Allowed
Surendra Singh Rathore Vs Union Of India & Ors.
Central Administrative Tribunal · 2026 INSC 99
Administrative Tribunals Act, 1985-Section 19RTI ActPension Rules, 1993-Rule 14 to 32
Tribunals and Commissions16 Oct 2026
Rajagopal.P.T. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3338
CCS (Revised Pay) Rules, 2008-Section I, Part-A of the First Schedule
Tribunals and Commissions16 Oct 2026Disposed Of
Leela Pathrabe Vs Ministry Of Railways & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3332
Administrative Tribunals Act, 1985-Section 19Cr.P.C.-Section 156(3)IPC-Section 364
Tribunals and Commissions16 Oct 2026Dismissed
Gursharan Singh Kohli Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3305
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions16 Oct 2026
V.S. Sivakumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3297
Right of Persons with Disabilities Act, 2016-Section 20PWD Act, 1995Constitution of India-Articles 14, 16, 21
High Courts16 Oct 2026Dismissed
Prabha Bhandari Vs Cental Bureau Of Investigation Thru. Cbi/Acb Lko.
Allahabad High Court · (2026) 10 AHC CK 3281
Bharatiya Nyaya Sanhita, 2023-Section 61(2), 316(5)Prevention of Corruption Act, 1988-Section 7, 8, 10, 13(2), 13(1)(a)BNSS-Section 483