Tribunals and Commissions29 Jul 2026
Nussli Switzerland Ltd. Vs ACIT, Central Circle-8
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2257
Income Tax Act, 1961-Section 144C, 153A, 143(3), 153D, 69C, 234B, 234C, 234D, 144
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Tribunals and Commissions29 Jul 2026Allowed
Dr. Kedar Nath Modi Institute Of Pharamaceutical Education & Research Trust Vs Commissioner Of Income Tax Exemption
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2260
Income Tax Act, 1961-Section 80G, 80G(5), 80G(5)(ii), 80G(5)(iv), 12A, 10ABFinance Act, 2024Taxation of Other Laws (Relaxation and Amendment of Certain Provisions) Act, 2020
Tribunals and Commissions29 Jul 2026Allowed
Mohd Khalid Vs Assessment Unit, Income Tax Department, Income Tax Officer-1(5)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2262
Income Tax Act, 1961-Section 271AAC(1)
Tribunals and Commissions29 Jul 2026Allowed
M/S Nexus Of Good Foundation Vs CIT (Exemption) Lucknow, Uttar Pradesh
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2266
Income Tax Act, 1961-Section 12AB/(1)(b)(ii), 80G, 12A
Tribunals and Commissions29 Jul 2026
Goyal Educational And Welfare Society Vs CIT Exemption Chandigarh
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2269
Income Tax Act, 1961-Section 82G, 80G, 12A
Tribunals and Commissions29 Jul 2026
ACIT Vs Adroit Financial Services Pvt. Ltd.
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2277
Income Tax Act, 1961-Section 147, 144B, 148A, 148A(b), 148A(d), 151, 143(2), 68, 10(38), 148
Tribunals and Commissions29 Jul 2026Dismissed
Apple Printpack Private Limited Vs DCIT, Central Circle-7
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2297
Tribunals and Commissions29 Jul 2026Partly Allowed
WSP Consultants India Private Limited Vs Assessment Unit, Income Tax Department, Circle 25 (1), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2300
Income-tax Act, 1961-Section 143(3), 144C(13), 144C, 1448, 153, 92C, 234A, 234B, 234C, 270A, 133(6)Income Tax Rules, 1962-Rule 10B(1), 10B(2), 10B(3), 10B(1)(e), 10B(1)(e)(iii), 10TA
Tribunals and Commissions29 Jul 2026Dismissed
Alok Kumar Gupta Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2302
Tribunals and Commissions29 Jul 2026Allowed
M/s. Innus Infrastructure (P) Ltd. Vs ACIT, Circle 10(1), Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2305
Income-tax Act, 1961-Section 144, 147, 148, 143(2)
Tribunals and Commissions29 Jul 2026Allowed
Krishi Utpadan Mandi Samiti Badaun Vs ITO-2(3) Badayun
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2309
Income Tax Act, 1961-Section 154, 10(26AAB), 10(26ABB), 10(23C), 143(1), 143(3)Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964Finance Act, 2008
Tribunals and Commissions29 Jul 2026Dismissed
Ankush Trading Co. Vs DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2312
Tribunals and Commissions29 Jul 2026
Bari Panchayat Vaish Besa Aggarwal Vs Exemption Ward 1(3)
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2315
Income-tax Act, 1961-Section 12A(1)(ac)(iii), 12AB
Tribunals and Commissions29 Jul 2026
Delhi Airport Parking Services Private Limited Vs Assessment Unit, Income Tax Department
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2318
Income Tax Act, 1961-Section 250, 144B, 139(4), 143(1), 143(2), 142(1), 80GCompanies Act, 2013
Tribunals and Commissions29 Jul 2026Allowed
Pawan Kumar Agarwal Vs National Faceless Assessment Centre
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2319
Income Tax Act, 1961-Section 250, 147, 148, 144B, 69A, 144
Tribunals and Commissions29 Jul 2026
Madan Mohan Tiwari Vs ITO
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2320
Income Tax Act, 1961-Section 147, 143(3), 148, 69A, 139
Tribunals and Commissions29 Jul 2026
Endow Power Battery Vs ACIT/DCIT
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2321
Income Tax Act, 1961-Section 250, 271(1)(c), 132, 153C, 142(1), 143(2), 274
Tribunals and Commissions29 Jul 2026Allowed
Yield Portfolio Management Private Ltd. Vs Assessing Officer, Central Circle -26
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2323
Income Tax Act, 1961-Section 154, 143(3)
Tribunals and Commissions29 Jul 2026Allowed
Gaurav Rakhecha Vs ACIT, CC-13
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2325
Income-tax Act, 1961-Section 143(3), 147, 148, 153, 153(3), 153C, 153C(3)
Tribunals and Commissions29 Jul 2026
SC Nagang Sons HUF Vs Ito Ward - 36 (1) New Delhi
Income Tax Appellate Tribunal · (2026) 07 ITAT CK 2420
Income Tax Act, 1961-Section 143(3), 147, 148, 149, 151TOLA-Section 3, 3(1)Finance Act 2021