JUDGMENT DATABASE

Search 12,30,331 Indian judgments.

12,30,331 judgments in All Courts · page 1,023 of 61,517

High Courts04 Aug 2026Dismissed

Gautam Ram & Ors. Vs Soma Das & Ors.

Calcutta High Court · (2026) 08 CAL CK 2984

West Bengal Evacuee Property Act, 1951-Section 18(1), sub-Section (3) of Section 18, sub-Section (2) of the said Section, 18, 17Code of Civil Procedure-Order XLI Rule 11
High Courts04 Aug 2026Allowed

Shankar alias Binu Linga Bholse Vs District Magistrate & Ors.

Bombay High Court · (2026) 08 BOM CK 2415

Maharashtra Prevention of Dangerous Activities of Slumlords, Bootleggers, Drug Offenders and Dangerous Persons Act, 1981Bharatiya Nagarik Suraksha Sanhita, 2023-Section 35(3), Sub-section (3) of Section 35Bharatiya Nyaya Sanhita, 2023-Sections 303(2), 305(E) and 3(5)
High Courts04 Aug 2026Disposed Of

Subodhkant Vs The State Of Bihar & Ors.

Patna High Court · (2026) 08 PAT CK 2548

Bihar Targeted PDS (Control) Order, 2016-Clause 10, 9(v), Section 32(iii), 32(vi), 32. (v)Old Public Distribution System Control, 2007Limitation Act-Section 5