JUDGMENT DATABASE

Search 12,31,254 Indian judgments.

12,31,254 judgments in All Courts · page 1,022 of 61,563

High Courts04 Aug 2026Allowed

Charu Tanya & Ors

Gauhati High Court · (2026) 08 GAU CK 4116

Block Education Officer (Group-B Gazetted) Recruitment Rules, 2017-Rule 10, 11Right of Children to Free and Compulsory Education Act, 2009
High Courts04 Aug 2026Allowed

Bitopan Kalita Vs The State Of Assam & Anr.

Gauhati High Court · (2026) 08 GAU CK 3903

Code of Criminal Procedure, 1973-Section 374 (2), 313, 164Indian Penal Code, 1860-Section 354, 387, 506Protection of Children from Sexual Offences Act, 2012-Section 8, 4, 30, 29
High Courts04 Aug 2026Dismissed

The Union Of India Vs M/S JBCC

Delhi High Court · (2026) 08 DEL CK 3862

Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 37, Sub-Section 3 of Section 34Commercial Courts Act, 2015-Section 13CPC-Order IX Rule 9