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1 paragraphs · 80 words
Heard Mr. Susshil Daga, Adv. appearing on behalf of the Petitioner and Mr. Ankit Sareen, Adv. appearing on behalf of the Respondent. It is submitted by both the counsels that matter has been settled amicably between the parties and agreed amount has been paid by the Respondent to the Petitioner. Learned counsel for the Petitioner seeks to withdraw the present petition on instructions. Permission granted. CP No. (IB)- 283/9/JPR/2019 is dismissed as withdrawn. All pending IAs stand disposed of accordingly.