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Judgment
None appeared on behalf of the Complainant.
Adv. Kajal Dewan along with Adv. Rajeev Kumar Kardam appeared on behalf of the Respondents.
Ld. Counsel for Respondents submitted that she has not received the copy of amended Form M.
Complainant shall furnish the amended copy of Form M to the Respondents. Thereafter, Respondents shall file their reply by 30.04.2024 with copy served on the Complainant.
Complainant may file rejoinder, if any, by 10.05.2024 with copy served on the Respondents.
Complainant has not filed Succession Certificate regarding late Sh. Gurmeet Singh Pannu who was Co-allottee with Sh. Datinder Singh Pannu.
Complainant shall file the requisite documents by next date of hearing.
Mater be listed for hearing on 21.05.2024 at 11:30 am.