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Judgment
Adv. Sarthak Chugh, Proxy for Adv. Vedansh Lohani appeared on behalf of the Complainant.
The Complainant has not amended the Form M (online) subsequent to the filing of amended memo of parties incorporating Sh. Nishant Jha as one of the Complainant in this matter.
Complainant is directed to amend the Form M accordingly.
Office is directed to provide edit mode to the Complainant within a week’s time from today.
None appeared for the Respondents.
Respondents have neither filed reply nor have marked their appearance.
Last and final opportunity is granted to the Respondents to file reply by 25.02.2025 with copy served on the Complainant.
Complainant may file rejoinder, if any, by 10.03.2025 with copy served on the Respondents.
Matter be listed for further hearing on 25.03.2025 at 11:30 am.
In case Respondents fail to appear or file reply as directed they shall be proceeded ex-parte.