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Judgment
Adv. R.B. Singh has appeared for the Complainant.
Adv. Kajal Dewan has appeared for the Respondents.
Ld. Counsel for the Respondents informed that she has not received copy of the complaint and other documents.
Ld. Counsel for the Complainant submitted that he will supply the copy of the complaint and other documents to the Ld. Counsel for the Respondents during the course of the day.
The allottee in this matter were Sh. Gurmeet Singh Pannu and Sh. Datinder Singh Pannu. However, the complaint has been filed only by Sh. Datinder Singh Pannu. It is informed that Sh. Gurmeet Singh Pannu has since expired.
Ld. Counsel had sought time to submit the succession certificate of Late Gurpreet Singh Pannu to bring his legal heirs on record. However, Ld. Counsel for the Complainant has not submitted this certificate and is seeking more time.
Let the matter be listed on 20.03.2024 at 11:30 am for further proceedings.