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Judgment
Adv. Mohit Raghuwanshi appeared on behalf of the Complainant.
None appeared on behalf of the Respondents.
Notice to the Respondents was given Dasti to the Complainant who has filed an affidavit regarding service of notice to Respondents. However, the address of the Respondents where notices are stated to be served is not mentioned in the affidavit or in the documents submitted with the affidavit.
The Ld. Counsel has submitted the following alternative address of the Respondents:-
“Plot No. 84, First Floor, Sector-12-A, Dwarka, New Delhi-110075”
Ld. Counsel requested that notice may be issued on the fresh address also and Dasti service may be allowed.
Notice be issued to the Respondents at the above mentioned address. Dasti service is also allowed.
Sh. Ramchandra, SI, has appeared for EOW, Delhi Police. Has submitted that no case is registered against the Respondents before the EOW, Delhi Police. The report is taken on record.
The Respondents may file reply by 15.10.2023 with copy served on the Complainant.
Complainant may file rejoinder, if any, by 10.11.2023 with copy served on the Respondents.
Case is posted for hearing on 21.11.2023 at 11:30 am.