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Judgment
7 paragraphs · 83 words
ORDER
24.
C.P.(IB)-2275(MB)/2019 Counsel for the Petitioner submits that the Corporate Debtor has handed over 3 post-dated cheques drawn on Kotak Mahindra Bank, Mumbai Branch. Details of which are as below:
| Cheque No. | Date | Amount (Rs.) |
| 002226 | 18.01.2020 | 75,000 |
| 002233 | 15.02.2020 | 25,000 |
| 002227 | 15.04.2020 | 1,00,000 |
It is further submitted that Counsel for the Petitioner have received a sum of Rs. 20,000/- yesterday by RTGS. This arrangement is in full quit of the debt. In view of this, Petitioner seeks to withdraw this Petition. Accordingly, this Petition is dismissed as not pressed.