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Tribunals and CommissionsDivision Bench(2024) 02 RERA CK 4555

Ms. Poonam Saxena & Ors. vs Green Residency Welfare Society

Real Estate Regulatory Authority National Capital Territory Of Delhi · Decided on 1 February 2024

HON’BLE JUDGES
Ajay Kumar Kuhar, Member · Devesh Singh, Member
CASE NUMBER
Com/10/10/2022; Com/04/03/2023; Com/32/09/2022

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Judgment

10 paragraphs · 182 words
1.

All above cases were taken up together being of similar nature and against the same Respondents.

2.

Sh. Mahendra Singh Bisht, appeared as AR of Ms. Poonam Saxena in Complaint No. 10/10/2022.

3.

Sh. Vishwa Nath Agarwal, Complainant appeared in person in Complaint No. 04/03/2023.

4.

Sh. Manik Gupta, appeared as AR of Ms. Shilpa Gupta in Complaint No. 32/09/2022.

5.

Adv. Abhishek, Proxy Counsel for the main Counsel Adv. P. P Singh Bhati appeared on behalf of the Respondents.

6.

No rejoinder has been filed by the Complainant Ms. Poonam Saxena and Sh. Vishwa Nath Agarwal stating that they have not received the replies.

7.

Office is directed to supply copy of replies to the Complainants.

8.

Rejoinder is being filed today in Complaint No. Com 32/09/2022 by the Complainant Ms. Shilpa Gupta. Copy be supplied to the Respondents.

9.

The rejoinder in case of Ms. Poonam Saxena and Sh. Vishwa Nath Agarwal be filed by the Complainants by 15.03.2024 with copies served on the Respondents.

10.

Let these matters be listed for final arguments on 04.04.2024 at 11:30 am.