Tribunals and CommissionsDivision Bench(2023) 10 RERA CK 3481

Poonam Saxena & Ors. vs Green Residency Welfare Society

Real Estate Regulatory Authority National Capital Territory Of Delhi · Decided on 19 October 2023

HON’BLE JUDGES
Ajay Kumar Kuhar, Member · Devesh Singh, Member
CASE NUMBER
Com/10/10/2022, Com/04/03/2023, Com/04/10/2022, Com/10/1/2022, Com/32/09/2022

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Judgment

6 paragraphs · 166 words
1.

All above cases were taken up together being of similar nature and against the same Respondents.

2.

Sh. Mahendra Singh Bisht, Complainant in complaint vide Com/10/1/2022 appeared in person and as AR of Ms. Poonam Saxena, Sh. Vikas Deep Raghuwanshi and Ms. Shilpa Gupta in Comp. Nos. Com/10/10/2022, Com/04/10/2022 and Com/32/09/2022 respectively.

3.

Sh. Vishwa Nath Agarwal, Complainant appeared in person in Comp. No. Com/04/03/2023.

4.

Adv. Abhishek, Proxy Counsel for the main Counsel Adv. P P Singh Bhati along with Sh. Somesh, President appeared on behalf of the Respondents.

5.

Respondents have already filed replies and the Complainants were given an opportunity to file rejoinders by 15.09.2023. However, no rejoinders have been filed by the Complainants. Sh. Mahendra Singh Bisht submitted that Complainants will not file any rejoinders and will argue the matters.

6.

Although, the cases were listed for hearing but in view of the absence of main Counsel for Respondents matters are being adjourned for final arguments on 01.02.2024 at 11:30 am.