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Judgment
Sh. Vivek Sofat, Complainant appeared in person.
Adv. P.P. Singh Bhati along with Sh. Somesh Gupta appeared on behalf of the Respondents.
Ld. Counsel for the Respondents submitted that he has not received the copy of the complaint and other documents.
Complainant is directed to supply copy of the complaint along with other documents to the Ld. Counsel for the Respondents today itself.
The Respondents shall file their reply by 30.06.2024 with copy served on the Complainant.
The Complainant may file rejoinder, if any, by 15.07.2024 with copy served on the Respondents.
Matter is listed for hearing on 20.08.2024 at 11:30 am.
Ld. Counsel for the Respondents is directed to give the e-mail and address of the Respondents to the Complainant.