AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 107 words
Heard Mr. Nitesh Shrivastava, Adv. appearing on behalf of the Petitioner/ Operational Creditor. Ms. Akshita Koolwal, PCS for the Respondent/ Corporate Debtor. Learned Counsel appearing on behalf of the Petitioner seeks to withdraw this present petition. Permission granted. CP No. (IB)- 120/9/JPR/2019 is dismissed as withdrawn.
IA No. 102/JPR/2020:
This application has been filed by the Respondent/ Corporate Debtor under Section 65 of IBC,2016 read with Rule 11, 32 & 34 of the NCLT, Rules, 2016. Ms. Akshita Koolwal, PCS appearing on behalf of the Applicant submits that the main case is withdrawn, this IA be disposed of accordingly. Hence, IA No. 102/JPR/2020 is disposed of accordingly.