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Judgment
9 paragraphs · 112 words
ORDER
I.A.Nos.706 & 776/2024:
1.
These Applications have been filed by the Applicant-RP, seeking to take on record the 1st and 2nd Progress Reports for the period from 31.07.2024 to 15.09.2024 and 15.09.2024 to 21.10.2024 respectively.
2.
Heard the Ld. Counsel appearing for the RP.
3.
In the circumstances and for the reasons mentioned in the Applications, the instant Applications are hereby allowed by taking on record the 1st and 2nd Progress Reports for the period from 31.07.2024 to 15.09.2024 and 15.09.2024 to 21.10.2024 respectively.
4.
Accordingly, I.A.Nos.706 & 776 of 2024 stand disposed of.
I.A.(Liq.)No.13/2024:
Heard the Ld. Counsel appearing for the RP.
List the case with other I.As. on 20.01.2025.