Tribunals and CommissionsDivision Bench(2023) 12 NCLT CK 3514

M/s. Gozoop Online Pvt. Ltd. vs OM Pizzas and Eats India Pvt. Ltd.

National Company Law Tribunal · Decided on 13 December 2023

HON’BLE JUDGES
Ashok Kumar Bhardwaj, Member (J) · Rahul Prashad Bhatnagar, Member (T)
CASE NUMBER
(IB)-89(ND)2018, IA- 4287/2023, IA-973/2023, IA-5761/2022, IA- 5316/2023, IA-5090/2023, IA- 5092/2023

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Judgment

8 paragraphs · 131 words

ORDER

IA-4287/2023: The IA has been preferred for taking 12th Progress Report on record.

For the reasons stated therein, the IA is allowed and the report is kept on record, subject to all just exceptions.

IA-5316/2023: The IA has been preferred by the Liquidator for taking 13th Progress Report on record.

For the reasons stated therein, the IA is allowed and the report is kept on record, subject to all just exceptions.

IA-5090/2023: The prayer in IA is for condonation of delay in filing IA-5092/2023 filed recalling the order dated 24.04.2023. In view of the averments made therein, the IA is allowed and delay in filing IA-5092/2023 is condoned.

IA-5092/2023: Let the application be listed before Regular Bench on 16.01.2024.

IA-973/2023, IA-5761/2022: List the matter before the Regular Bench on 16.01.2024.