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Judgment
7 paragraphs · 91 words
ORDER
New IA-2438/2023
This is the 1st Progress Report filed by the Resolution Professional and the same is taken on record subject to just exceptions. Registry is hereby directed to put this report before the Bench at the time of final disposal.
IA-2438/2023 stands disposed of.
New IA-3232/2023
This is the 2nd Progress Report filed by the Resolution Professional and the same is taken on record subject to just exceptions. Registry is hereby directed to put this report before the Bench at the time of final disposal.
IA-3232/2023 stands disposed of.