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Judgment
ORDER
C.P.(IB)/433(MB)2024:-Presence:-
Adv. Sophia Hussain a/w Adv. Mily Ghoshal … Petitioner None … Respondent It has been pointed out by counsel for the Applicant that Mr. Ketan S. Dand, has been appointed as RP but has expressed his inability to take up the assignment in this case. Therefore, another RP be appointed in this place. The copy of the communication/email received from Mr. Ketan S. Dand has also been placed before us. In view of this, Mr. Ketan S. Dand is discharged, and Mr. Umesh Balram Sonkar having IBBI Registration No. IBBI/IPA-001/IP-P-02619/2021-2022/14043 is hereby appointed as the new Resolution Professional having its registered address at Flat No. 10, Om Shanti CHS, Plot No. 8/10/12, Sector 11, Road No.4 New Panvel Navi Mumbai, Road No. 4, Navi Mumbai, Maharashtra ,410206, Email ID:[email protected], Mobile No.- 7874447169.
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The terms and conditions of the order dated 05.09.2024 shall remain the same, and the newly appointed RP shall submit his report under Section 99 of the Code before the next date of hearing. List this matter on 16.01.2025.