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Judgment
4 paragraphs · 80 words
This Contempt Case is filed alleging wilful disobedience of the order dated 12.06.2025 passed by this Court in W.P.No.15785 of 2025.
2.
Today, when the matter is taken up for hearing, Sri. S. Suman, learned Government Pleader for Finance and Planning Services-III submits that the order dated 12.06.2025 passed by this Court in W.P.No.15785 of 2025 has been complied with.
3.
In view of the aforesaid submission, this Contempt Case is closed.
Miscellaneous petitions, if any pending, shall stand closed.