AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 109 words
Ld. Counsel Mr. Rishi Sehgal has appeared on behalf of the applicant along with Mr. Rishi Dubey, Authorised Representative of the applicant and Board Resolution has been placed on record, which shows that Mr. Rishi Dubey, Assistant Commercial Manager as well as Authorised Representative in the present matter. The Authorised Representative, Mr. Rishi Dubey as well as Ld. Counsel, stated that they wants to withdraw the matter as the settlement arrived between the parties.
In view of the statement made by the Authorised Representative Mr. Rishi Dubey as well as Ld. Counsel, the present application stands dismissed as withdrawn.
File be consigned to the record room after due compliance.