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Judgment
3 paragraphs · 87 words
ORDER
IA 3556 of 2022:- Counsel, Aniruth Purusothaman appeared for the Applicant. The present matter is taken up for pronouncement of order in respect of IA 3556 of 2022 in CP(IB) 312(MB)2018. Order pronounced vide separate sheet. IA 3556 of 2022 is allowed.
IA 1625 of 2022:- None present for the Applicant. In the light of the order passed in IA 3556 of 2022, the present Application i.e. IA 1625 of 2022 rendered infructuous. Accordingly, IA 1625 of 2022 is dismissed and disposed of having rendered infructuous.