Tribunals and Commissions23 Dec 2024Allowed
S.B. Agarwal @APPELLANT @Hash Commissioner of Customs @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1247
Customs Act, 1962 - Section 28, 28AB, 114AA, 167
COURT ARCHIVE
Customs, Excise And Service Tax Appellate, New Delhi judgments
183 judgments · page 3 of 10
Tribunals and Commissions23 Dec 2024Dismissed
M/s. R. K. Logistics @APPELLANT @Hash Commissioner of Customs @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1246
Customs Act, 1962 - Section 132, 146(2)
Tribunals and Commissions23 Dec 2024Dismissed
M/s. R I Trading Co. @APPELLANT @Hash Commissioner of Customs (Import) Inland Container Depot, Tuglakabad @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1245
Customs Act, 1962 - Section 46(4), 108, 111(m), 114A
Tribunals and Commissions20 Dec 2024Allowed
National Engineering Industries Limited @APPELLANT @Hash Commissioner, CGST And Central Excise, Jaipur @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1244
Central Excise Act, 1944 - Section 11ACenvat Credit Rules, 2004 - Rule 3, 4(7), 7, 9, 9(b), 9(1)(bb), 9(1)(e), 9(2)Service Tax Rules, 1994 - Rule 4(a), 9(1)(bb)/9(1)(e)
Tribunals and Commissions20 Dec 2024Allowed
M/s Devans Modern Breweries Ltd. @APPELLANT @Hash The State of Rajasthan and Ors. @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1243
Sale of Goods Act, 1930 - Section 4(3)
Tribunals and Commissions19 Dec 2024Allowed
M/s. Shree Mohangarh Sharmik Theka Sahkari Samiti Ltd @APPELLANT @Hash Principal Commissioner of Central GST & Central Excise @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1242
Finance Act, 1994 - Section 65(23), 65(94), 67(2), 76, 77
Tribunals and Commissions19 Dec 2024Allowed
M/s. Aurangabad Auto Engineering Pvt. Ltd. @APPELLANT @Hash Principal Commissioner of CGST, Excise and Service Tax - Meerut I @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1241
Finance Act, 1994 - Section 65(19), 66D, 66D(f)Central Excise Act, 1944 - Section 2(f)Kerala General Sales Tax Act, 1963 - Section 5A(1)(a)
Tribunals and Commissions18 Dec 2024Dismissed
M/s Kriti Nutrients Limited @APPELLANT @Hash Commissioner (Appeals) CGST & Cx, Indore @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1240
Service Tax Rules, 1994 - Rule 2(1)(d)(i)Place of Provision Rules, 2012 - Rule 4(a)
Tribunals and Commissions18 Dec 2024Allowed
M/s. UTStarcom Inc. @APPELLANT @Hash Commissioner of Service Tax - Delhi IV @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1239
Finance Act, 1994 - Section 65b(44), 66, 66A, 67, 77, 78Place of Provision Rules, 2012 - Rule 3
Tribunals and Commissions17 Dec 2024Dismissed
M/s Addi Alloys (P) Ltd. @APPELLANT @Hash The Commissioner, Customs @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1238
Customs Act, 1962 - Section 112
Tribunals and Commissions17 Dec 2024Allowed
M/s. Devanshi Textiles @APPELLANT @Hash Commissioner of Customs @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1237
Customs Act, 1962 - Section 5, 12, 25(1), 28, 28AB, 54, 77, 108, 111(m), 111(o), 114A, 114AA, 125
Tribunals and Commissions16 Dec 2024Dismissed
Shri Swatantra Jain S/o Shri Puranchandra Jain @APPELLANT @Hash The Commissioner, CGST & Central Excise @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1236
Finance Act, 1994 - Section 65B(44)
Tribunals and Commissions13 Dec 2024Allowed
Mec Shot Blasting Equipment P Ltd. @APPELLANT @Hash Commissioner of Central Goods And Service Tax, Customs And Central Excise, Jodhpur-I @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1235
Finance Act, 1994 - Section 66A, 69, 73(1), 75, 78Central Excise Act, 1944 - Section 11A, 11AA
Tribunals and Commissions13 Dec 2024Allowed
TC Global India Pvt. Ltd. @APPELLANT @Hash Additional Director General, DGCEI, New Delhi @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1234
Finance Act, 1994 - Section 65B(44), 66D, 73Central Excise and Salt Act, 1944 - Section 11Acenvat credit Rule, 2014 - Rule 6(3)
Tribunals and Commissions12 Dec 2024Allowed
M/s. Capital Cars Pvt.Ltd. And Anr. @APPELLANT @Hash Commissioner of Central Goods & Service Tax & Central Excise, New Delhi @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1233
Finance Act, 1994 - Section 66B, 66B(44), 66D, 73(1), 77, 78, 78AService Tax Act, 1994 - Section 65B(51), 66BCenvat Credit Rules, 2004 - Section 6(3)
Tribunals and Commissions12 Dec 2024Allowed
M/s. Seagull Maritime Agencies Pvt.Ltd. @APPELLANT @Hash Commissioner of Central Goods & Service Tax, Audit-II, New Delhi @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1232
Finance Act, 1994 - Section 65(104), 65(105)(zzzq), 76, 77, 78
Tribunals and Commissions11 Dec 2024Allowed
Shri Satnam Singh Oberoi And Anr. @APPELLANT @Hash Commissioner of Service Tax @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1231
Tribunals and Commissions11 Dec 2024Dismissed
Power Finance Corporation Limited @APPELLANT @Hash Commissioner of Central Excise and Service Tax-LTU Delhi @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1230
Finance Act, 1994 - Section 65(44), 65(68), 65(104c), 65(105)(zzzq), 65(105)(k)Central Excise Act, 1944 - Section 11BInsurance Act, 1938 - Section 2(1)
Tribunals and Commissions11 Dec 2024Dismissed
M/s Ansa Cosmochems @APPELLANT @Hash Commissioner of State Tax,Through the Commercial Tax Officer @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1229
Central Sales Tax Act, 1956 - Section 6A, 22, 22(1B)
Tribunals and Commissions11 Dec 2024Allowed
M/s Kailash Chawla, Delhi @APPELLANT @Hash Commissioner of Central Excise & Customs (Adj.), Rohtak @RESPONDENT
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 12 CESTAT CK 1228
Finance Act, 1994 - Section 65(3c), 65(64), 65(105), 65(105)(zzq), 65(105)(zzzza), 66, 67Airports Authority of India Act, 1994 - Section 2(b)Aircraft Act, 1934 - Section 2(2)