Tribunals and Commissions24 Jun 2024Allowed
Sebros Auto Pvt. Ltd. And Ors. Vs Directorate General of GST Intelligence(Adjudication Cell)
Customs, Excise And Service Tax Appellate, New Delhi · (2024) 06 CESTAT CK 1546
Central Excise Valuation (Determination of Price of Excisable Goods) Rules, 2002 - Rule 6
