Court News
Living Below a Leaking Tailing Dam: Chhattisgarh High Court Upholds Eviction of Tribal Families Near NMDC Bacheli, Orders Medical Care and Compensation
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4 articles
Landmark Judgements
Tribal Daughters Inherit Too: Supreme Court Applies Justice, Equity and Good Conscience Where No Excluding Custom Is Proved
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Key Wills Judgement
From Viral Fame to Legal Battle: Minor’s Marriage Sparks POCSO Case
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Court News
Madras High Court on Stan Swamy: Tribal Rights Legacy vs UAPA Accused Status
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