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3 articles

Allahabad HC Sends Trial Judge for Training Over Perverse Order

Court News

Allahabad HC Sends Trial Judge for Training Over Perverse Order

14 Apr 2026Read article ↗

Karnataka High Court Slams Trial Court for ‘Procedural Harakiri’ in Property Dispute

Key Wills Judgement

Karnataka High Court Slams Trial Court for ‘Procedural Harakiri’ in Property Dispute

31 Mar 2026Read article ↗

Allahabad High Court Questions Trial Judge Over Summons Under Non-Existent SC/ST Act Provision

Court News

Allahabad High Court Questions Trial Judge Over Summons Under Non-Existent SC/ST Act Provision

17 Jan 2026Read article ↗