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3 articles

Kerala HC Demands Accountability for 17-Year Audit Delay in Temple Administration

Court News

Kerala HC Demands Accountability for 17-Year Audit Delay in Temple Administration

14 Jun 2026Read article ↗

Kerala High Court Orders Seizure of Records Over Suspected Irregularities in Sabarimala Padi Pooja Bookings

Court News

Kerala High Court Orders Seizure of Records Over Suspected Irregularities in Sabarimala Padi Pooja Bookings

28 Feb 2026Read article ↗

Sabarimala in Spotlight Again: Ghee Misappropriation Scandal Hits Temple Management

Court News

Sabarimala in Spotlight Again: Ghee Misappropriation Scandal Hits Temple Management

15 Jan 2026Read article ↗